High Courts27 Oct 1928
Prem Narain Vs Emperor
Allahabad High Court · AIR 1929 All 82 : 113 Ind. Cas. 765
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 4 of 18
High Courts25 Sept 1928
Dhu Ram Vs Emperor
Allahabad High Court · AIR 1929 All 299
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Sept 1928Dismissed
Jwala and Another Vs Emperor
Allahabad High Court · AIR 1928 All 754 : (1929) ILR (All) 470
Penal Code, 1860 (IPC) — Section 28
High Courts24 Sept 1928
Jwala Alias Jwala Prasad and Others Vs Emperor
Allahabad High Court · 116 Ind. Cas. 797
Penal Code, 1860 (IPC) — Section 489A, 511
High Courts30 Aug 1928Dismissed
Gaya Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 745 : (1929) ILR (All) 465
Penal Code, 1860 (IPC) — Section 336
High Courts27 Aug 1928
Chhitaria and Others Vs Municipal Board
Allahabad High Court · AIR 1929 All 16
High Courts17 Aug 1928Dismissed
Bhan Deb Vs Emperor
Allahabad High Court · AIR 1928 All 696 : (1929) ILR (All) 463
High Courts17 Aug 1928Allowed
Manni Lal Awasthi Vs Emperor
Allahabad High Court · AIR 1928 All 682 : (1929) ILR (All) 459
Penal Code, 1860 (IPC) — Section 216A, 411
High Courts16 Aug 1928Dismissed
Chaudhri Nand Lal Vs Emperor
Allahabad High Court · 112 Ind. Cas. 680
Agra Tenancy Act, 1926 — Section 95Penal Code, 1860 (IPC) — Section 441, 447
High Courts08 Aug 1928Dismissed
Parsotam Narain and Others Vs Benares Bank Ltd.
Allahabad High Court · AIR 1929 All 59
High Courts08 Aug 1928Dismissed
Kalyan Das Vs Jan Bibi and Another
Allahabad High Court · AIR 1929 All 12 : (1929) ILR (All) 454
Transfer of Property Act, 1882 — Section 51
High Courts06 Aug 1928Disposed Of
Net Ram Vs Har Govind and Others
Allahabad High Court · AIR 1928 All 764 : 113 Ind. Cas. 755
Agra Tenancy Act, 1926 — Section 267, 271(2)
High Courts03 Aug 1928Dismissed
Randhir Narain and Another Vs P. Jagannath
Allahabad High Court · 112 Ind. Cas. 699
High Courts03 Aug 1928Dismissed
Mul Chand-Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1929 All 134
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Disposed Of
In Re: Saraswati Trading Corporation Ltd.
Allahabad High Court · AIR 1928 All 675 : (1929) ILR (All) 406
Companies Act, 1913 — Section 207, 215
High Courts03 Aug 1928Dismissed
Firm Mul Chand Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · 112 Ind. Cas. 791
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Allowed
Neur Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 755 : (1929) ILR (All) 408 : 113 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 109, 119, 436
High Courts03 Aug 1928
Mt. Pran Dei Vs Sat Deo Tiwari and Others
Allahabad High Court · AIR 1929 All 85(1)
Contract Act, 1872 — Section 25