High Courts19 Jul 1928Partly Allowed
Baikunth Nath and Others Vs Jai Kishun
Allahabad High Court · AIR 1929 All 449 : (1929) ILR (All) 341 : 113 Ind. Cas. 266
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 6 of 18
High Courts19 Jul 1928
Emperor Vs Abdul Aziz
Allahabad High Court · 117 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts19 Jul 1928Dismissed
Har Sarup Vs Tohfa Singh and Others
Allahabad High Court · (1928) 07 AHC CK 0029
High Courts19 Jul 1928
Ram Narain and Another Vs Ram Das and Others
Allahabad High Court · AIR 1929 All 65
High Courts18 Jul 1928Dismissed
Sheikh Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0064
High Courts18 Jul 1928Allowed
Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0061
High Courts17 Jul 1928Dismissed
Emperor through the District Magistrate Vs Behari Lal
Allahabad High Court · (1929) ILR (All) 338 : 114 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Jul 1928Dismissed
Emperor Vs Behari Lal
Allahabad High Court · AIR 1928 All 588
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jul 1928
Rustam Singh and Others Vs Bhola Singh
Allahabad High Court · (1928) 07 AHC CK 0015
High Courts16 Jul 1928Dismissed
Mirza Ewaz Ali Beg Vs Babu Gendan Lal and Another
Allahabad High Court · 111 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts16 Jul 1928
Sumer Chand Vs Beni Prasad and Another
Allahabad High Court · AIR 1929 All 123
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 1928Dismissed
Sohan Lal and Others Vs Sheo Nath and Others
Allahabad High Court · AIR 1928 All 676
Provincial Insolvency Act, 1920 — Section 54(1)
High Courts13 Jul 1928Dismissed
Firm Kripa Ram Chanan Ram Vs Firm Jawahir Lal Narsingh Das
Allahabad High Court · (1928) 07 AHC CK 0063
High Courts13 Jul 1928Dismissed
Dallo Vs Jagan Lal
Allahabad High Court · AIR 1928 All 688 : 110 Ind. Cas. 818
High Courts12 Jul 1928Allowed
Hira Mani Singh Vs Anmol Singh
Allahabad High Court · (1928) 07 AHC CK 0045
High Courts12 Jul 1928Dismissed
Bhola Nath Vs Emperor
Allahabad High Court · AIR 1929 All 1 : (1929) ILR (All) 313 : 113 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 500
High Courts12 Jul 1928
Zulfiqar Ali and Others Vs Musammat Kallu and Others
Allahabad High Court · 112 Ind. Cas. 227
High Courts11 Jul 1928Dismissed
Zafaryab Hasan and Others Vs Umar Daraz Ali Khan and Others
Allahabad High Court · (1928) 07 AHC CK 0053
High Courts11 Jul 1928Dismissed
Hanuman Prasad Narain Singh Vs Mathura Prasad Narain Singh
Allahabad High Court · (1928) 07 AHC CK 0049