High Courts03 Jul 1928Allowed
Ram Charan Vs Bansidhar and Others
Allahabad High Court · AIR 1928 All 499
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 8 of 18
High Courts03 Jul 1928
Rustam Khan and Another Vs Mt. Janki and Others
Allahabad High Court · (1928) 07 AHC CK 0019
High Courts02 Jul 1928
In Re: Swadeshi Cotton Mills Co., Ltd.,
Allahabad High Court · AIR 1929 All 70 : 114 Ind. Cas. 897
Income Tax Act, 1922 — Section 10(2)(vii)
High Courts02 Jul 1928
Mangat Rai and Others Vs Babu Ram
Allahabad High Court · (1928) 07 AHC CK 0006
High Courts02 Jul 1928Dismissed
Sham Dat Rai Vs Renuka Rai and Others
Allahabad High Court · (1928) 07 AHC CK 0002
High Courts26 Jun 1928Dismissed
Ram Swarup and Others Vs Bunyad Ali and Others
Allahabad High Court · AIR 1929 All 126
High Courts25 Jun 1928
In Re: Vakil of Azamgarh
Allahabad High Court · AIR 1928 All 439 : (1929) ILR (All) 76
High Courts22 Jun 1928Allowed
Murli Vs Ghammar and Others and Muni
Allahabad High Court · (1928) 06 AHC CK 0028
High Courts22 Jun 1928Dismissed
Kuer Rani Dan Kunwar Vs Rameshwar
Allahabad High Court · 112 Ind. Cas. 609
High Courts22 Jun 1928Allowed
Murli Vs Ghamar and Others
Allahabad High Court · (1928) 06 AHC CK 0012
High Courts22 Jun 1928
Bhagwati Prasad and Others Vs E. Peglar and Another
Allahabad High Court · AIR 1928 All 716 : 110 Ind. Cas. 872
Transfer of Property Act, 1882 — Section 111
High Courts21 Jun 1928Allowed
Musammat Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0026
High Courts21 Jun 1928Allowed
Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0023
High Courts21 Jun 1928Dismissed
Hira Lal and Others Vs Piarey Lal and Another
Allahabad High Court · (1928) 06 AHC CK 0015
High Courts20 Jun 1928Dismissed
Sohan Lal and Others Vs Mohan Lal and Others
Allahabad High Court · AIR 1928 All 726 : (1928) ILR (All) 986 : 118 Ind. Cas. 177
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts20 Jun 1928Allowed
Mt. Musharraf Begam and Others Vs Mt. Sikandar Jehan Begam
Allahabad High Court · AIR 1928 All 516 : (1929) ILR (All) 40
High Courts19 Jun 1928Dismissed
Muhammad Shafiq Ahmad Vs Muhammad Mujtaba and Another
Allahabad High Court · (1928) 06 AHC CK 0020
High Courts19 Jun 1928Dismissed
Debi Dayal Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1928 All 491 : (1928) ILR (All) 982
High Courts14 Jun 1928Allowed
Alliance Bank of Simla Ltd. (in Liquidation) Vs Faiz-i-am High School Association and Others
Allahabad High Court · AIR 1928 All 458