High Courts13 Jun 1928
Mt. Ram Kali and Others Vs Khamman Lal and Others
Allahabad High Court · (1928) 06 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 9 of 18
High Courts13 Jun 1928
Brijbhukhan and Others Vs Tota Ram and Others
Allahabad High Court · (1928) 06 AHC CK 0005
High Courts12 Jun 1928Dismissed
Irfan Ali and Others Vs Bhagwant Kishore and Others
Allahabad High Court · AIR 1929 All 180
Waqf Act, 1954 — Section 3
High Courts12 Jun 1928Dismissed
Jagat Narain and Another Vs Mathura Das and Others
Allahabad High Court · (1928) 06 AHC CK 0013
High Courts11 Jun 1928Disposed Of
Ram Singha and Another Vs Shankar Dayal and Another
Allahabad High Court · (1928) 06 AHC CK 0011
High Courts07 Jun 1928Dismissed
Emperor Vs Lachmi Datt
Allahabad High Court · AIR 1928 All 672
Army Act, 1950 — Section 69Penal Code, 1860 (IPC) — Section 408
High Courts06 Jun 1928Dismissed
Nanhu Singh Vs Emperor
Allahabad High Court · AIR 1928 All 706
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts06 Jun 1928
Rangacharya and Others Vs Guru Revti Raman Acharya
Allahabad High Court · (1928) 06 AHC CK 0006
High Courts05 Jun 1928Dismissed
Mahadeo Prasad and Others Vs Badri Das Ramsarup and Others
Allahabad High Court · (1928) 06 AHC CK 0022
High Courts05 Jun 1928
Ram Charan Lal and Others Vs Ghafoor and Others
Allahabad High Court · AIR 1929 All 31
Limitation Act, 1963 — Section 5
High Courts29 May 1928Partly Allowed
Boulation Bro Thers and Co. Ltd., (India) Delhi Vs The New Victoria Mills Co. Ltd.,
Allahabad High Court · 119 Ind. Cas. 837
Contract Act, 1872 — Section 39Specific Relief Act, 1877 — Section 42
High Courts29 May 1928
Sher Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1928 All 612 : (1928) ILR (All) 904 : 110 Ind. Cas. 712
High Courts29 May 1928Partly Allowed
Boulton Bros. and Co. Ltd (India) Delhi Vs New Victoria Mills Co. Ltd.
Allahabad High Court · AIR 1929 All 87
Companies Act, 1956 — Section 91AContract Act, 1872 — Section 39
High Courts29 May 1928Dismissed
Puttu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1928 All 667 : 110 Ind. Cas. 407
High Courts29 May 1928
Debi Singh Vs Ramcharan Singh
Allahabad High Court · AIR 1928 All 419 : 113 Ind. Cas. 768
High Courts29 May 1928
Badri Pandey Vs Parsotam Singh and Others
Allahabad High Court · AIR 1928 All 697 : 110 Ind. Cas. 869
High Courts28 May 1928
Emperor Vs Dukhu
Allahabad High Court · AIR 1929 All 321
Criminal Procedure Code, 1898 (CrPC) — Section 339(3)