COURT ARCHIVE

Allahabad High Court judgments, 1928

349 judgments · page 11 of 18

High Courts18 May 1928

Habib Bakhsh Vs Johri Mal

Allahabad High Court · AIR 1928 All 760

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High Courts17 May 1928Allowed

Baijnath Vs Doolarey Hajjam

Allahabad High Court · AIR 1928 All 708 : (1928) ILR (All) 865 : 110 Ind. Cas. 719

Civil Procedure Code, 1908 (CPC) — Section 131

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High Courts17 May 1928Dismissed

Mt. Bulaqan Vs Ratan Lal and Others

Allahabad High Court · AIR 1928 All 656 : 110 Ind. Cas. 546

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High Courts17 May 1928

In Re: Indian Turpentine and Rosin Co. Ltd.

Allahabad High Court · AIR 1929 All 118 : 114 Ind. Cas. 865

Contract Act, 1872 — Section 77Income Tax Act, 1961 — Section 10(1)(9)

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High Courts16 May 1928Dismissed

Radha Kishen Vs Bhorey Lal and Another

Allahabad High Court · AIR 1928 All 626 : (1928) ILR (All) 862 : 110 Ind. Cas. 373

Evidence Act, 1872 — Section 115Guardians and Wards Act, 1890 — Section 7

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High Courts16 May 1928

Sattar and Others Vs Nazir Khan and Others

Allahabad High Court · AIR 1929 All 147 : (1928) ILR (All) 859 : 114 Ind. Cas. 867

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts16 May 1928

Partap Singh and Others Vs Meharban and Others

Allahabad High Court · 110 Ind. Cas. 392

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High Courts16 May 1928

Hatim Vs Sheikh Sadiq Husain and Others

Allahabad High Court · 112 Ind. Cas. 605

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High Courts15 May 1928Dismissed

Bidha and Others Vs Bhola and Others

Allahabad High Court · AIR 1928 All 681

Transfer of Property Act, 1882 — Section 53

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High Courts15 May 1928

Muhammad Zafaryab Khan Vs Abdul Razzac Khan and Others

Allahabad High Court · AIR 1928 All 532 : (1928) ILR (All) 857

Agra Tenancy Act, 1926 — Section 22, 79

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High Courts15 May 1928

Aziz Ismail and Others Vs Emperor

Allahabad High Court · 110 Ind. Cas. 674

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High Courts11 May 1928Allowed

Muhammad Salim Vs Ramkumar Singh and Others

Allahabad High Court · (1928) 05 AHC CK 0034

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High Courts11 May 1928

Joti Sarup and Others Vs Kamle Singh and Others

Allahabad High Court · AIR 1933 All 149

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7

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High Courts10 May 1928Allowed

Emperor Vs Bihari Bhar

Allahabad High Court · AIR 1928 All 719 : (1928) ILR (All) 718 : 113 Ind. Cas. 730

Criminal Procedure Code, 1898 (CrPC) — Section 260Criminal Tribes Act, 1911 — Section 10

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High Courts10 May 1928Disposed Of

Naurang Singh and Others Vs Pheku Bhagat and Another

Allahabad High Court · AIR 1928 All 590

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High Courts10 May 1928

Gaya Prasad Vs Ram Sarup

Allahabad High Court · AIR 1929 All 101

Limitation Act, 1963 — Section 5

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High Courts09 May 1928Dismissed

Batuk Prasad Vs Bhagwan Das and Another

Allahabad High Court · AIR 1928 All 659 : 110 Ind. Cas. 465

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High Courts04 May 1928Allowed

Inayat Husain Vs Emperor

Allahabad High Court · AIR 1928 All 684

Penal Code, 1860 (IPC) — Section 147, 395, 452

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High Courts02 May 1928Dismissed

Sukha and Another Vs Lachmi Narain and Others

Allahabad High Court · AIR 1928 All 621 : 113 Ind. Cas. 829

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High Courts02 May 1928Allowed

Gopi Lal and Others Vs Abdul Hamid and Others

Allahabad High Court · (1928) 05 AHC CK 0028

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