COURT ARCHIVE

Allahabad High Court judgments, 1928

349 judgments · page 12 of 18

High Courts01 May 1928Dismissed

Chiranji Lal Vs King-Emperor

Allahabad High Court · AIR 1928 All 344

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High Courts01 May 1928Dismissed

Mt. Saliman Vs Hakim Mukhdum Bux and Another

Allahabad High Court · (1928) 05 AHC CK 0021

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High Courts01 May 1928

Chiranji Lal Vs Emperor

Allahabad High Court · (1928) ILR (All) 854 : 114 Ind. Cas. 48

Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A

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High Courts30 Apr 1928Allowed

Shri Dhar and Another Vs Rao Saheb Udaibir Singh Judeo

Allahabad High Court · 115 Ind. Cas. 454

Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 198Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts30 Apr 1928Allowed

Shri Dhar and Another Vs Udaibir Singh Judeo

Allahabad High Court · AIR 1929 All 17

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts30 Apr 1928Dismissed

Mt. Tamiz-un-Nissa Bibi Vs Muhammad Husain

Allahabad High Court · AIR 1928 All 714 : (1928) ILR (All) 306 : 113 Ind. Cas. 745

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High Courts27 Apr 1928Dismissed

Ram Chand Vs Emperor

Allahabad High Court · AIR 1929 All 157 : (1928) ILR (All) 853

United Provinces Prevention of Adulteration Act, 1912 — Section 4

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High Courts27 Apr 1928Dismissed

Urjun Vs Mathura Nath and Others

Allahabad High Court · AIR 1928 All 395

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High Courts27 Apr 1928

Mansa Ram Vs Mohammad Husain and Others

Allahabad High Court · AIR 1928 All 624

North Western Provinces Tenancy Act, 1901 — Section 66

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High Courts26 Apr 1928

Lachman and Another Vs Bhajan

Allahabad High Court · AIR 1928 All 389 : 114 Ind. Cas. 874

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High Courts25 Apr 1928Dismissed

Madan Mohan Gargh Vs Munna Lal and Others

Allahabad High Court · (1928) 04 AHC CK 0022

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High Courts24 Apr 1928Disposed Of

In Re: Section 25, Paper Currency Act (10 of 1923)

Allahabad High Court · (1928) 04 AHC CK 0015

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High Courts24 Apr 1928

Miyan Bux Vs Masammat Bodhiya

Allahabad High Court · (1928) 04 AHC CK 0006

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High Courts22 Apr 1928Allowed

Rattan Chand Vs Ram Kishan Murarji and Another

Allahabad High Court · (1928) 04 AHC CK 0013

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High Courts20 Apr 1928Allowed

Govind Prasad Vs Har Kishen and Others

Allahabad High Court · AIR 1929 All 131 : (1928) ILR (All) 837

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High Courts20 Apr 1928Dismissed

Chandrika Lal and Others Vs Sami Nath and Another

Allahabad High Court · (1928) 04 AHC CK 0026

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High Courts20 Apr 1928Disposed Of

Raghubir Saran and Another Vs Ram Saran and Another

Allahabad High Court · AIR 1928 All 651 : 114 Ind. Cas. 33

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High Courts20 Apr 1928Dismissed

Pulandhar Singh Vs Bhagwat Singh and Others

Allahabad High Court · AIR 1928 All 547 : 114 Ind. Cas. 873

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High Courts19 Apr 1928Dismissed

Mt. Nabi-un-Nissa Vs Liaqat Ali and Another

Allahabad High Court · AIR 1928 All 508 : (1928) ILR (All) 830 : 113 Ind. Cas. 723

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High Courts18 Apr 1928Dismissed

Kunwar Singh and Others Vs Abdur Ali Khan and Others

Allahabad High Court · (1928) 04 AHC CK 0018

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