High Courts22 Mar 1928Dismissed
Kishori Lal and Another Vs King-Emperor
Allahabad High Court · AIR 1928 All 546
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 14 of 18
High Courts22 Mar 1928
Harjan Vs Emperor
Allahabad High Court · AIR 1928 All 551
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 457
High Courts21 Mar 1928Allowed
Mt. Raj Rani Vs Gulab and Another
Allahabad High Court · (1928) 03 AHC CK 0020
High Courts20 Mar 1928Dismissed
Muhammad Nazir Vs Emperor
Allahabad High Court · (1928) 03 AHC CK 0029
High Courts20 Mar 1928Dismissed
Emperor Vs Muhammad Siraj
Allahabad High Court · AIR 1928 All 400 : 113 Ind. Cas. 742
High Courts20 Mar 1928Allowed
Bhawani Prasad Vs Joti Prasad
Allahabad High Court · (1928) 03 AHC CK 0009
High Courts20 Mar 1928Dismissed
Mohammad Nazir Vs Emperor
Allahabad High Court · (1928) 03 AHC CK 0005
High Courts20 Mar 1928Dismissed
Har Swarup Vs Muhammad Siraj
Allahabad High Court · (1928) ILR (All) 806
Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501
High Courts19 Mar 1928Disposed Of
Somwar Gir Vs Goswami Mayanand Gir and Another
Allahabad High Court · (1928) 03 AHC CK 0017
High Courts17 Mar 1928Dismissed
Bhagwati Prasad Singh Vs Hari Har Prasad Singh and Others
Allahabad High Court · AIR 1928 All 511
High Courts15 Mar 1928Dismissed
Muniran Bibi Vs Amjad Ali Shah
Allahabad High Court · 114 Ind. Cas. 192
High Courts15 Mar 1928Allowed
Sewak and Another Vs Emperor
Allahabad High Court · AIR 1928 All 417(1) : 113 Ind. Cas. 721
High Courts15 Mar 1928Dismissed
Mahadeo Singh and Others Vs Talib Ali and Others
Allahabad High Court · (1928) 03 AHC CK 0011
High Courts12 Mar 1928Dismissed
Jai Devi Kunwar Vs Kalyan Singh and Others
Allahabad High Court · (1928) 03 AHC CK 0010
High Courts09 Mar 1928Allowed
Inspector Singh and Another Vs Kharak Singh and Others
Allahabad High Court · (1928) 03 AHC CK 0016
High Courts09 Mar 1928Dismissed
Sohan Bibi Vs Baijnath Das and Others
Allahabad High Court · (1928) 03 AHC CK 0012
High Courts08 Mar 1928Dismissed
Ajodhya Prasad Vs Rikhnath
Allahabad High Court · (1928) ILR (All) 764 : 114 Ind. Cas. 190
Paper Currency Act, 1923 — Section 25
High Courts02 Mar 1928Disposed Of
Bhogi Ram Vs Kishori Lal
Allahabad High Court · (1928) 03 AHC CK 0013
High Courts01 Mar 1928Dismissed
Qadri Jahan Begam Vs Fazal Ahmad
Allahabad High Court · (1928) 03 AHC CK 0027