High Courts18 Apr 1928
Krishna Das and Others Vs Ram Gopal Singh and Others
Allahabad High Court · (1928) 04 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 13 of 18
High Courts18 Apr 1928Dismissed
Partap Singh and Others Vs Nand Kishore and Others
Allahabad High Court · AIR 1928 All 591 : 113 Ind. Cas. 729
Easements Act, 1882 — Section 18
High Courts18 Apr 1928Allowed
Kunwar Singh and Others Vs Abdul Ali Khan and Others
Allahabad High Court · (1928) 04 AHC CK 0002
High Courts17 Apr 1928Dismissed
Nihal Vs Niadar Singh and Others
Allahabad High Court · 113 Ind. Cas. 440
High Courts17 Apr 1928Dismissed
Sheopal Singh Vs Durga Prasad
Allahabad High Court · AIR 1928 All 332
High Courts17 Apr 1928
Krishna Ram and Others Vs Bachchoo Lal
Allahabad High Court · 116 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts16 Apr 1928
Ali Mohammad Vs Jagannath Prasad
Allahabad High Court · 115 Ind. Cas. 453
Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35Stamp Act, 1899 — Section 18, 35
High Courts10 Apr 1928Dismissed
Oudh Behari Lal and Others Vs Collector of Etah and Another
Allahabad High Court · AIR 1928 All 625
Limitation Act, 1963 — Section 28
High Courts10 Apr 1928
Ram Narain and Another Vs Mt. Nandrani Kunwar and Others
Allahabad High Court · AIR 1929 All 128 : (1928) ILR (All) 823 : 114 Ind. Cas. 868
High Courts05 Apr 1928Disposed Of
Ghafoor Khan and Others Vs Emperor
Allahabad High Court · AIR 1928 All 334 : 118 Ind. Cas. 524
High Courts04 Apr 1928
Kayasth Patshala Vs Sahtu and Others
Allahabad High Court · (1928) 04 AHC CK 0008
High Courts02 Apr 1928Disposed Of
Anrudh Kumar and Another Vs Lachhmi Chand
Allahabad High Court · AIR 1928 All 500 : (1928) ILR (All) 818
High Courts28 Mar 1928
Gaya Prasad and Others Vs Babu Ram and Another
Allahabad High Court · (1928) 03 AHC CK 0008
High Courts28 Mar 1928
Mt. Mukhtari Vs Harbans Singh
Allahabad High Court · AIR 1928 All 614 : 118 Ind. Cas. 172
Agra Tenancy Act, 1926 — Section 167
High Courts27 Mar 1928Disposed Of
Ram Charan Banwari Lal Vs Kishori Lal Ram Sarup
Allahabad High Court · AIR 1929 All 50
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts27 Mar 1928
Ram Charan-Banwari Lal Vs Kishori Lal-Ram Sarup
Allahabad High Court · (1928) ILR (All) 810 : 115 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 24(4)Civil Procedure Code, 1908 (CPC) — Section 24(4)Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts26 Mar 1928Disposed Of
Nanak Chand Singh Vs Khubi and Others
Allahabad High Court · (1928) 03 AHC CK 0022
High Courts26 Mar 1928
Manak Chand Singh Vs Khubi and Others
Allahabad High Court · (1928) 03 AHC CK 0004
High Courts22 Mar 1928Allowed
Churamani Chaturvedi Vs Emperor
Allahabad High Court · AIR 1928 All 402 : 110 Ind. Cas. 215