High Courts01 Mar 1928Dismissed
Mt. Mubarak Bano and Another Vs Ali Raza and Others
Allahabad High Court · (1928) 03 AHC CK 0019
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 15 of 18
High Courts29 Feb 1928Allowed
Koka Ram Vs Salig and Others
Allahabad High Court · (1928) 02 AHC CK 0020
High Courts28 Feb 1928Dismissed
Musammat Sheokali Vs Gauri Rai
Allahabad High Court · 114 Ind. Cas. 911
North Western Provinces Tenancy Act, 1901 — Section 177(e)North Western Provinces Tenancy Act, 1901 — Section 177(e)North Western Provinces Tenancy Act, 1901 — Section 177(e)
High Courts28 Feb 1928
Ram Saran and Another Vs Abdul Ghaffar and Another
Allahabad High Court · AIR 1928 All 378 : (1928) ILR (All) 742 : 114 Ind. Cas. 38
High Courts27 Feb 1928Disposed Of
Shubrati and Another Vs Shamsuddin
Allahabad High Court · (1928) 02 AHC CK 0021
High Courts27 Feb 1928Disposed Of
Ram Das Vs Ganga Ram and Another
Allahabad High Court · AIR 1928 All 333
High Courts27 Feb 1928
Rahim Ali and Others Vs Yehia Khan and Others
Allahabad High Court · AIR 1928 All 402(1) : 114 Ind. Cas. 910
High Courts27 Feb 1928Allowed
Ram Saran Das and Another Vs Chhote Lal and Others
Allahabad High Court · AIR 1928 All 668 : 110 Ind. Cas. 365
High Courts24 Feb 1928Dismissed
Mamraj and Others Vs Murki
Allahabad High Court · 114 Ind. Cas. 904
North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)
High Courts24 Feb 1928Dismissed
Beni Madho and Others Vs Shambhu Nath and Another
Allahabad High Court · AIR 1929 All 196 : 114 Ind. Cas. 908
High Courts24 Feb 1928Dismissed
Emperor Vs Kurwa
Allahabad High Court · AIR 1928 All 357 : 113 Ind. Cas. 282
High Courts24 Feb 1928
Sibt Ahmad and Another Vs Amina Khatoon
Allahabad High Court · AIR 1929 All 18 : (1928) ILR (All) 733 : 113 Ind. Cas. 434
High Courts23 Feb 1928Dismissed
In Re: Govind Prasad
Allahabad High Court · AIR 1928 All 709 : (1928) ILR (All) 709
Guardians and Wards Act, 1890 — Section 29, 3
High Courts21 Feb 1928Dismissed
Dhanpat Rai Vs Pooran and Others
Allahabad High Court · AIR 1928 All 352
High Courts17 Feb 1928Disposed Of
Suraj Prasad and Another Vs Bachhraj and Others
Allahabad High Court · (1928) 02 AHC CK 0027
High Courts17 Feb 1928Dismissed
Chhedi Ram Vs Gokul Chand and Another
Allahabad High Court · (1928) 02 AHC CK 0009
High Courts16 Feb 1928Dismissed
Jang Bahadur Singh Vs Emperor
Allahabad High Court · AIR 1928 All 342 : 114 Ind. Cas. 189
High Courts14 Feb 1928Dismissed
Mt. Deoki Vs Jwala Prasad
Allahabad High Court · (1928) 02 AHC CK 0013
High Courts14 Feb 1928Disposed Of
Alfred William Domingo Vs L.C. De''Souza
Allahabad High Court · AIR 1928 All 481 : (1928) ILR (All) 695
High Courts14 Feb 1928Dismissed
Kunj Behari Lal Vs Kunwar Jai Mal Singh
Allahabad High Court · AIR 1928 All 399 : (1928) ILR (All) 691