High Courts24 Jan 1928Dismissed
Ruchcha Saithwar and Another Vs Hansrani and Others
Allahabad High Court · (1928) 01 AHC CK 0010
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 17 of 18
High Courts21 Jan 1928Dismissed
Harihar Prasad and Others Vs Harendra Bahadur Singh
Allahabad High Court · AIR 1928 All 302
High Courts20 Jan 1928Dismissed
In the matter of The Sonardih Coal Co., Ltd. (In Liquidation) Vs Parmanand Gir
Allahabad High Court · 108 Ind. Cas. 451
Companies Act, 1956 — Section 24
High Courts20 Jan 1928Dismissed
Ram Lagan Bhagat Vs Phakkar Das
Allahabad High Court · AIR 1928 All 343 : 118 Ind. Cas. 171
High Courts19 Jan 1928Allowed
Emperor Vs Shera and Others
Allahabad High Court · AIR 1928 All 207 : (1928) ILR (All) 625 : 108 Ind. Cas. 225
High Courts19 Jan 1928Dismissed
Lala Singh Vs Raghubir Narain and Others
Allahabad High Court · AIR 1928 All 366
High Courts18 Jan 1928Dismissed
Jai Narain Rai and Another Vs Baijnath Rai and Others
Allahabad High Court · AIR 1928 All 419(1) : (1928) ILR (All) 615 : 108 Ind. Cas. 449
High Courts18 Jan 1928Dismissed
Bhaja Vs Ganga Ram and Another
Allahabad High Court · AIR 1928 All 310
High Courts18 Jan 1928Dismissed
Mohan Singh and Others Vs Jagat Singh and Another
Allahabad High Court · (1928) 01 AHC CK 0008
High Courts16 Jan 1928Allowed
Bohra Tula Ram Vs Bohra Dwarka Das and Another
Allahabad High Court · (1928) 01 AHC CK 0023
High Courts13 Jan 1928Dismissed
Bibi Ahmadi Begam Vs Dhan Singh
Allahabad High Court · AIR 1928 All 365
High Courts13 Jan 1928
Mt. Deoki and Others Vs Jwala Prasad
Allahabad High Court · (1928) 01 AHC CK 0005
High Courts12 Jan 1928
Girwar Dayal Vs Narain Singh and Others
Allahabad High Court · AIR 1928 All 211(1)
High Courts10 Jan 1928Disposed Of
Tula Ram Vs Dwarka Das and Another
Allahabad High Court · (1928) 01 AHC CK 0037
High Courts10 Jan 1928Dismissed
Bala Prasad and Others Vs Shyam Behari Lal and Others
Allahabad High Court · (1928) 01 AHC CK 0021
High Courts10 Jan 1928
Niadar and Others Vs M. Mohammad Ahmad
Allahabad High Court · AIR 1929 All 258 : 114 Ind. Cas. 870
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Jan 1928
Gangadhar Vs Kanhai
Allahabad High Court · AIR 1928 All 306 : (1928) ILR (All) 606 : 109 Ind. Cas. 421
High Courts09 Jan 1928
Jagdeo and Another Vs Ujiyari Kunwar and Another
Allahabad High Court · AIR 1928 All 354 : 108 Ind. Cas. 899
High Courts06 Jan 1928Disposed Of
Emperor Vs Kunwar Rananjai Singh of Amethi
Allahabad High Court · AIR 1928 All 261 : 108 Ind. Cas. 230
High Courts06 Jan 1928Dismissed
Bohray Jugul Kishore Vs Emperor
Allahabad High Court · AIR 1928 All 300 : 108 Ind. Cas. 565