High Courts25 May 1928Dismissed
Chiranji Lal Vs Ram Sarup
Allahabad High Court · AIR 1929 All 267 : 118 Ind. Cas. 228
Limitation Act, 1963 — Section 7
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 10 of 18
High Courts25 May 1928Dismissed
Chotey Lal Vs Laiq Singh
Allahabad High Court · AIR 1929 All 15
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1928Dismissed
Walidad Khan Vs Emperor
Allahabad High Court · AIR 1928 All 660 : 110 Ind. Cas. 223
High Courts25 May 1928Disposed Of
Madan Lal and Another Vs Mt. Gur Dassi
Allahabad High Court · AIR 1928 All 650 : 110 Ind. Cas. 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts25 May 1928Dismissed
Markunday and Others Vs Mahabir Pandey and Others
Allahabad High Court · 110 Ind. Cas. 560
Limitation Act, 1963 — Section 20
High Courts25 May 1928
Dharam Prakash Vs Mt. Kalawati Devi
Allahabad High Court · (1928) 05 AHC CK 0003
High Courts23 May 1928Dismissed
Piare Lal Vs Kishan Lal
Allahabad High Court · AIR 1928 All 704 : 110 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 May 1928Dismissed
Lakhpat Rai Vs Durga Prasad and Another
Allahabad High Court · AIR 1928 All 758 : (1928) ILR (All) 880
High Courts23 May 1928Disposed Of
In Re: three vakils of Jhansi
Allahabad High Court · (1928) 05 AHC CK 0026
High Courts23 May 1928
Narsingh Prasad Singh and Others Vs Partap Singh and Others
Allahabad High Court · AIR 1928 All 480 : (1928) ILR (All) 882
High Courts22 May 1928Dismissed
Budhu and Another Vs Udeyram and Another
Allahabad High Court · AIR 1928 All 665 : 110 Ind. Cas. 383
High Courts22 May 1928Allowed
Mt. Bachhi Kunwar Vs Ram Lakhan Mal
Allahabad High Court · AIR 1928 All 640 : 110 Ind. Cas. 390
High Courts22 May 1928
Mt. Ratan Dei Kunwar Vs Sher Singh and Others
Allahabad High Court · AIR 1929 All 260 : 114 Ind. Cas. 876
Transfer of Property Act, 1882 — Section 76(g)
High Courts22 May 1928
Emperor Vs Motha
Allahabad High Court · AIR 1929 All 322
Penal Code, 1860 (IPC) — Section 376
High Courts22 May 1928Disposed Of
Hasan Ahmad Vs Emperor
Allahabad High Court · (1928) 05 AHC CK 0008
High Courts21 May 1928
Munna Tewari and Others Vs Chandarbali and Others
Allahabad High Court · AIR 1928 All 627
Criminal Procedure Code, 1898 (CrPC) — Section 137Penal Code, 1860 (IPC) — Section 268
High Courts21 May 1928
In Re: Dehra Dun Mussoorie Tramway Co. Ltd.
Allahabad High Court · (1928) 05 AHC CK 0038
High Courts21 May 1928
Munna Tewari and Others Vs Chandrabali and Others
Allahabad High Court · (1928) ILR (All) 871 : 110 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A(2)
High Courts18 May 1928Dismissed
Tika Ram Vs Emperor
Allahabad High Court · AIR 1928 All 687 : 110 Ind. Cas. 675
Works of the Defence Act, 1903 — Section 36
High Courts18 May 1928Disposed Of
Jai Narain Misra Vs Sarda Pershad
Allahabad High Court · AIR 1928 All 609 : 110 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 24