High Courts10 Jul 1928Allowed
Emperor Vs Phuchai and Another
Allahabad High Court · (1928) 07 AHC CK 0054
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 7 of 18
High Courts10 Jul 1928Dismissed
Ram Sarup Kalwar and Another Vs Mahabir Kalwar
Allahabad High Court · AIR 1928 All 685
High Courts10 Jul 1928Dismissed
Joti Prasad and Another Vs Srichand and Another
Allahabad High Court · (1928) 07 AHC CK 0038
High Courts10 Jul 1928Partly Allowed
Bankey Lal and Others Vs Raghunath Sahai and Others
Allahabad High Court · (1928) 07 AHC CK 0037
High Courts10 Jul 1928Dismissed
Basdeo Narain Vs Muhammad Yusuf and Others
Allahabad High Court · (1928) 07 AHC CK 0031
High Courts10 Jul 1928Dismissed
Secretary of State Vs Alladin
Allahabad High Court · AIR 1928 All 735 : (1929) ILR (All) 291 : 114 Ind. Cas. 727
High Courts10 Jul 1928Dismissed
King-Emperor Vs Bishambhar
Allahabad High Court · AIR 1928 All 476(1)
High Courts09 Jul 1928Dismissed
Sheo Prasad Singh and Another Vs Ram Raj Singh
Allahabad High Court · AIR 1928 All 763
High Courts09 Jul 1928
Pir Bakhsh and Another Vs Rameshwar Nath
Allahabad High Court · AIR 1929 All 52
High Courts06 Jul 1928Allowed
Jagdish Prasad and Others Vs Hoshyar Singh and Another
Allahabad High Court · (1928) 07 AHC CK 0040
High Courts06 Jul 1928Dismissed
Suraj Narain Dube Vs Sukhu Aheer and Another
Allahabad High Court · (1928) 07 AHC CK 0032
High Courts04 Jul 1928Dismissed
Debi Datt Tewari Vs Emperor
Allahabad High Court · AIR 1928 All 548 : 110 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 193
High Courts04 Jul 1928
Munshi and Another Vs Emperor
Allahabad High Court · AIR 1928 All 607(1) : 110 Ind. Cas. 798
Penal Code, 1860 (IPC) — Section 323, 324
High Courts04 Jul 1928
Zaki Husain Vs Deputy Commissioner of Gonda and Another
Allahabad High Court · AIR 1929 All 687
Contract Act, 1872 — Section 128
High Courts03 Jul 1928Dismissed
Frank Coowbs Vs Mufassil Bank, Ltd.
Allahabad High Court · AIR 1929 All 674
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts03 Jul 1928Dismissed
Misri Lal Vs Gopi Charan and Others
Allahabad High Court · (1928) 07 AHC CK 0046
High Courts03 Jul 1928Disposed Of
Bharat Singh Vs Ganga and Others
Allahabad High Court · AIR 1928 All 767 : 116 Ind. Cas. 744
High Courts03 Jul 1928Dismissed
Ramgopal Vs Tulshi Ram and Another
Allahabad High Court · (1928) 07 AHC CK 0026