High Courts02 Aug 1928
Pearey Lal Vs Sita Ram
Allahabad High Court · AIR 1929 All 266(1) : 113 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Section 145
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 5 of 18
High Courts30 Jul 1928Allowed
Umrao and Another Vs Niadar and Others
Allahabad High Court · 111 Ind. Cas. 748
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts30 Jul 1928Dismissed
Secy. of State Vs B. Murli Manohar
Allahabad High Court · AIR 1928 All 670 : (1929) ILR (All) 399
High Courts30 Jul 1928Disposed Of
Kiran Koomar Banerji Vs Baij Nath
Allahabad High Court · (1928) 07 AHC CK 0047
High Courts30 Jul 1928
Ram Kishore Singh and Others Vs Raghubir and Others
Allahabad High Court · AIR 1929 All 78
High Courts30 Jul 1928
In Re: Ganesh Shankar Vidyarthi
Allahabad High Court · AIR 1929 All 81 : 113 Ind. Cas. 754
High Courts27 Jul 1928Disposed Of
Esme Vs Edward John Anderson
Allahabad High Court · AIR 1928 All 677
Divorce Act, 1869 — Section 18
High Courts27 Jul 1928
Kishore Rai and Another Vs Emperor
Allahabad High Court · AIR 1928 All 753
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts26 Jul 1928Dismissed
Firm Ghure Ram-Nure Ram Vs Firm Muhammad Yusuf-Bhola Nath and Another
Allahabad High Court · 111 Ind. Cas. 686
Negotiable Instruments Act, 1881 (NI) — Section 118, 13
High Courts26 Jul 1928Dismissed
Ghure Ram Nure Ram Vs Mohammad Yusuf Bhole Nath and Others
Allahabad High Court · AIR 1928 All 549
Negotiable Instruments Act, 1881 (NI) — Section 118, 13
High Courts26 Jul 1928
Firm Baldeo Prasad Babu Ram and Others Vs Firm Haji Ali Mohammad Usman
Allahabad High Court · 112 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Limitation Act, 1963 — Article 85, 14
High Courts25 Jul 1928Dismissed
Krishnapal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0030
High Courts25 Jul 1928Dismissed
Toshanpal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0011
High Courts24 Jul 1928
Bhairon Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 756 : (1929) ILR (All) 377 : 113 Ind. Cas. 78
Criminal Procedure Code, 1898 (CrPC) — Section 202Uttar Pradesh Municipalities Act, 1916 — Section 82(1)
High Courts24 Jul 1928Dismissed
Prag Datt Tiwari Vs Emperor
Allahabad High Court · (1928) 07 AHC CK 0043
High Courts24 Jul 1928
Ram Kishun Vs Lalta Singh and Others
Allahabad High Court · AIR 1928 All 527 : (1929) ILR (All) 346
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts23 Jul 1928Allowed
Masoodulzaman Vs Raza Husain
Allahabad High Court · AIR 1928 All 698 : 110 Ind. Cas. 750
High Courts20 Jul 1928Dismissed
Harnandan Lal Vs Shyam Lal and Others
Allahabad High Court · AIR 1928 All 718 : 110 Ind. Cas. 772
High Courts20 Jul 1928Dismissed
Karimullah Vs Rameshwar Prasad
Allahabad High Court · (1928) 07 AHC CK 0050
High Courts20 Jul 1928
Ram Lagan Tewari Vs Phatangan Lohar and Others
Allahabad High Court · AIR 1928 All 674