High Courts16 Nov 1928Dismissed
Bansi Ram and Others Vs B.N.W. Ry. Co., and Another
Allahabad High Court · AIR 1929 All 124 : (1929) ILR (All) 480 : 113 Ind. Cas. 752
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 3 of 18
High Courts16 Nov 1928
Mt. Sarwari Begam Vs Mt. Razia Khatun and Others
Allahabad High Court · AIR 1929 All 158
High Courts16 Nov 1928Allowed
Mohammad Ali Husain Khan Vs Rameshwar Prasad
Allahabad High Court · (1928) 11 AHC CK 0012
High Courts16 Nov 1928
Ram Kumar Singh and Others Vs Muhammad Salim
Allahabad High Court · (1928) 11 AHC CK 0010
High Courts15 Nov 1928Allowed
Musammat Sughra Vs Muzaffari
Allahabad High Court · (1928) 11 AHC CK 0028
High Courts15 Nov 1928Dismissed
Ajodhya and Others Vs Indra and Another
Allahabad High Court · (1928) 11 AHC CK 0026
High Courts15 Nov 1928Allowed
Ram Saran Das Vs Bhagwat Prasad and Another
Allahabad High Court · (1928) 11 AHC CK 0022
High Courts15 Nov 1928
Amarjit Upadhiya Vs Algu Chaube
Allahabad High Court · AIR 1929 All 71 : (1929) ILR (All) 478 : 113 Ind. Cas. 765
High Courts15 Nov 1928
Raghunath Das Vs Chingan
Allahabad High Court · AIR 1929 All 62 : 113 Ind. Cas. 747
Contract Act, 1872 — Section 39
High Courts09 Nov 1928
Gauri Shankar Vs Keshab Deo and Others
Allahabad High Court · (1928) 11 AHC CK 0011
High Courts08 Nov 1928Dismissed
Gopi Ram Vs Durjan and Others
Allahabad High Court · AIR 1929 All 63(1) : 113 Ind. Cas. 753
Transfer of Property Act, 1882 — Section 119
High Courts08 Nov 1928
Bengali Lal Vs Bohre Panna Lal
Allahabad High Court · AIR 1929 All 77 : 113 Ind. Cas. 750
Transfer of Property Act, 1882 — Section 60
High Courts07 Nov 1928Partly Allowed
Kishen Sahai and Others Vs Raghunath Singh and Others
Allahabad High Court · (1928) 11 AHC CK 0027
High Courts07 Nov 1928Dismissed
Goswami Krishna Kishore Vs Goswami Banwari Lal and Others
Allahabad High Court · 113 Ind. Cas. 749
High Courts07 Nov 1928Dismissed
Bhullan and Others Vs Dasrath Pandey and Others
Allahabad High Court · (1928) 11 AHC CK 0024
High Courts07 Nov 1928
Krishna Kishore Vs Banwari Lal and Others
Allahabad High Court · AIR 1929 All 259
High Courts06 Nov 1928
Shib Charan Vs Ram Sahai and Others
Allahabad High Court · 113 Ind. Cas. 750(1)
Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13
High Courts05 Nov 1928
Chakhan Lal and Others Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1929 All 72
High Courts01 Nov 1928Partly Allowed
Suraj Pal Singh Vs Ramjit
Allahabad High Court · (1928) 11 AHC CK 0033
High Courts01 Nov 1928
Har Prasad and Others Vs Hori Lal and Another
Allahabad High Court · 116 Ind. Cas. 799
Evidence Act, 1872 — Section 13