High Courts06 Dec 1948
Jokhan Misra Vs Mahesh Pandit and Another
Allahabad High Court · AIR 1949 All 637
Uttar Pradesh Tenancy Act, 1939 — Section 23
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 2 of 15
High Courts03 Dec 1948
Faqir Mohammad Khan Vs Hari Shankar and Others
Allahabad High Court · AIR 1949 All 638
Civil Procedure Code, 1908 (CPC) — Section 152Encumbered Estates Act, 1934 — Section 4
High Courts01 Dec 1948Dismissed
Mt. Jileba Vs Mt. Parmesra
Allahabad High Court · AIR 1949 All 641
Court Fees Act, 1870 — Section 7(v)
High Courts01 Dec 1948Allowed
Rex Vs Nain Sukh Das
Allahabad High Court · AIR 1949 All 345
United Provinces (Temporary Control of Rent and Eviction) Act, 1947 — Section 7(1)
High Courts30 Nov 1948Dismissed
Chief Inspector of Stamps Vs Wakf Allalaulad through Mohamad Ali
Allahabad High Court · AIR 1949 All 508
Court Fees Act, 1870 — Section 6B, 7(vi)
High Courts30 Nov 1948
Mt. Chunna Kunwar and Others Vs Mt. Rasili Kunwar and Others
Allahabad High Court · AIR 1949 All 655
Probate and Administration Act, 1881 — Section 3Succession Act, 1925 — Section 57
High Courts29 Nov 1948Dismissed
Tula Ram Chaudhari Vs B. Debi Datt Chaudhari
Allahabad High Court · AIR 1949 All 498
Agriculturists Relief Act — Section 34
High Courts29 Nov 1948Allowed
Ghurey and Another Vs Rex
Allahabad High Court · AIR 1949 All 342
Penal Code, 1860 (IPC) — Section 34, 38
High Courts29 Nov 1948Dismissed
Ghurey and Another Vs Rex.
Allahabad High Court · (1949) CriLJ 535
Penal Code, 1860 (IPC) — Section 302, 311, 34, 38
High Courts29 Nov 1948
Bhagwan Sahai and Others Vs Ch. Mukand Lal and Others
Allahabad High Court · AIR 1949 All 562
High Courts26 Nov 1948Disposed Of
Uma Shanker Singh and Others Vs Rama Shanker Jati
Allahabad High Court · AIR 1949 All 347
Court Fees Act, 1870 — Section 7(iv.a)
High Courts25 Nov 1948Allowed
Rafiq Ahmad and Another Vs Mohammad Shafi and Others
Allahabad High Court · AIR 1949 All 423
High Courts24 Nov 1948
Bans Gopal Sheo Narain and Another Vs P.K. Banerji and Others
Allahabad High Court · AIR 1949 All 433
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(7)Transfer of Property Act, 1882 — Section 6
High Courts23 Nov 1948Dismissed
Jageshwar Singh and Others Vs Kandhaiya Bux Singh and Another
Allahabad High Court · AIR 1949 All 753
Partition Act, 1893 — Section 3
High Courts23 Nov 1948Dismissed
In Re: Refugee
Allahabad High Court · AIR 1949 All 511
Bar Councils Act, 1926 — Section 8, 9
High Courts23 Nov 1948
Hari Krishna Agarwala Vs K.C. Gupta
Allahabad High Court · AIR 1949 All 440
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 23Specific Relief Act, 1877 — Section 21
High Courts23 Nov 1948
Municipal Board Vs Mansukh Das Sita Ram through Sita Ram
Allahabad High Court · AIR 1949 All 331
Uttar Pradesh Municipalities Act, 1916 — Section 162(1)
High Courts22 Nov 1948
Patan Ram and Others Vs Dhanushdhari Ji Bhagwan Birajman Bara Asthan
Allahabad High Court · AIR 1949 All 410
High Courts19 Nov 1948
Amar Nath Vs Uggar Sen and Others
Allahabad High Court · AIR 1949 All 399
Arbitration Act, 1940 — Section 5English Arbitration Act, 1889 — Section 9