High Courts02 Jan 1948Dismissed
Birbhan Vs Emperor
Allahabad High Court · AIR 1948 All 242 : (1948) 18 AWR 66
Criminal Procedure Code, 1898 (CrPC) — Section 107
COURT ARCHIVE
281 judgments · page 15 of 15
Allahabad High Court · AIR 1948 All 242 : (1948) 18 AWR 66