High Courts12 Apr 1948Dismissed
Mt. Saraswati Devi Vs Dharam Kirti Saran
Allahabad High Court · AIR 1948 All 432 : (1948) 18 AWR 278
Uttar Pradesh Debt Redemption Act, 1940 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 13 of 15
High Courts12 Apr 1948Allowed
Mahadeo Prasad and others Vs The Government, United Provinces and another
Allahabad High Court · (1948) 04 AHC CK 0001
High Courts09 Apr 1948Dismissed
Shubrat Shah Vs Rex
Allahabad High Court · (1948) 04 AHC CK 0013
United Provinces Communal Disturbances Prevention Ordinance, 1947 — Section 6
High Courts08 Apr 1948Dismissed
Abdul Malik Vs Qamaruddin and Others
Allahabad High Court · AIR 1948 All 349 : (1948) 18 AWR 300
Encumbered Estates Act, 1934 — Section 4
High Courts07 Apr 1948
Shoran Singh and Others Vs Emperor
Allahabad High Court · AIR 1948 All 402 : (1948) 18 AWR 146
United Provinces Prevention of Adulteration Act, 1912 — Section 4(1)
High Courts06 Apr 1948Allowed
Lalji and Others Vs Emperor
Allahabad High Court · AIR 1948 All 428 : (1948) 18 AWR 142
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts02 Apr 1948
Nanak Chand Vs Firm Panna Lal Durga Prasad and Others
Allahabad High Court · AIR 1948 All 444 : (1948) 18 AWR 332
Contract Act, 1872 — Section 211
High Courts01 Apr 1948
Gauri Nandan Upadhya Vs Rex
Allahabad High Court · AIR 1948 All 414
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts31 Mar 1948Allowed
Chhadami Lal Vs Emperor through Sri Krishna
Allahabad High Court · (1948) 03 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 264
High Courts23 Mar 1948Allowed
Jhallu Singh and Others Vs Emperor
Allahabad High Court · (1948) 03 AHC CK 0012
Penal Code, 1860 (IPC) — Section 325, 34
High Courts19 Mar 1948
Amir Hasan and Others Vs Rex through Ram Sarup
Allahabad High Court · AIR 1948 All 405 : (1948) 18 AWR 188
Penal Code, 1860 (IPC) — Section 395
High Courts17 Mar 1948Allowed
Abdul Samad Khan Vs Rex
Allahabad High Court · (1948) 03 AHC CK 0008
Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation Act, 1939 — Section 7
High Courts16 Mar 1948Allowed
Mohammad Unus Vs Emperor
Allahabad High Court · (1948) 03 AHC CK 0005
Penal Code, 1860 (IPC) — Section 379, 411
High Courts15 Mar 1948Dismissed
Narain Rao Vs Rex
Allahabad High Court · AIR 1948 All 433 : (1948) 18 AWR 148
Penal Code, 1860 (IPC) — Section 417, 511
High Courts12 Mar 1948
L. Gendan Lal Vs Rex through B. Banarsi Das
Allahabad High Court · AIR 1948 All 409 : (1948) 18 AWR 140
Penal Code, 1860 (IPC) — Section 324
High Courts11 Mar 1948Allowed
Balram Singh Vs Dudh Nath and Others
Allahabad High Court · (1948) 03 AHC CK 0013
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts10 Mar 1948
Seoti and Others Vs Rex.
Allahabad High Court · AIR 1948 All 366 : (1948) 18 AWR 113
Penal Code, 1860 (IPC) — Section 304
High Courts08 Mar 1948
The Collector of Etah Vs Nem Kuar
Allahabad High Court · AIR 1948 All 330 : (1948) 18 AWR 322
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts08 Mar 1948
Electric Workers Union Vs The U.P. Electric Supply Co.
Allahabad High Court · AIR 1949 All 504
High Courts05 Mar 1948Dismissed
Zamir Qasim Vs Emperor
Allahabad High Court · AIR 1948 All 285 : (1948) 18 AWR 117
Criminal Procedure Code, 1898 (CrPC) — Section 491