High Courts11 Jun 1948Dismissed
Tilak Raj and Others Vs Rex
Allahabad High Court · AIR 1949 All 28 : (1948) 18 AWR 236 : (1949) CriLJ 94
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 11 of 15
High Courts11 Jun 1948
Deo Mitra Vs Rex
Allahabad High Court · AIR 1949 All 35 : (1948) 18 AWR 204 : (1949) CriLJ 105
High Courts08 Jun 1948Dismissed
Puttu Lal and Another Vs Rex
Allahabad High Court · AIR 1949 All 88 : (1948) 18 AWR 203 : (1949) CriLJ 107
Penal Code, 1860 (IPC) — Section 149, 304, 325, 34, 342
High Courts04 Jun 1948Allowed
Bhoopan Vs Chhotey
Allahabad High Court · (1948) 06 AHC CK 0018
Penal Code, 1860 (IPC) — Section 498
High Courts04 Jun 1948Dismissed
Mt. Gyan Devi Vs Rex through Atma Chand
Allahabad High Court · (1948) 06 AHC CK 0017
High Courts03 Jun 1948
Tillu Ahir and Others Vs Rex
Allahabad High Court · AIR 1949 All 89 : (1948) 18 AWR 201 : (1949) CriLJ 114
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts31 May 1948Allowed
Rajdeo Singh Vs Emperor through Sadloo and Others
Allahabad High Court · AIR 1948 All 425 : (1948) 18 AWR 216
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 May 1948
Qabool and Others Vs Chajju and Others
Allahabad High Court · AIR 1948 All 411 : (1948) 18 AWR 174
Penal Code, 1860 (IPC) — Section 427
High Courts24 May 1948Dismissed
Khyali Vs Emperor
Allahabad High Court · AIR 1948 All 430 : (1948) 18 AWR 177
Penal Code, 1860 (IPC) — Section 375
High Courts21 May 1948Dismissed
Kameshwar and Others Vs Rex
Allahabad High Court · AIR 1948 All 440
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 May 1948Dismissed
Aligarh Vs Puranmal
Allahabad High Court · (1948) 05 AHC CK 0012
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts20 May 1948
Emperor through Medical Officer of Health, Municipal Board Vs Puran Mal
Allahabad High Court · AIR 1948 All 403
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts13 May 1948Dismissed
In the goods of Sarnath Sanyal late of Banaras Madhu Sudan Bagchi Vs Hrishikesh Sanyal and others
Allahabad High Court · (1948) 05 AHC CK 0022
High Courts12 May 1948
Ganesh Prasad Vs Mt. Makhna and Another
Allahabad High Court · AIR 1948 All 375
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts11 May 1948Allowed
District Board of Farrukhabad Vs Prag Dutt and Others
Allahabad High Court · AIR 1948 All 382 : (1948) 18 AWR 348
High Courts11 May 1948Allowed
Mani Ram Vs Bhagwat Sarup and another
Allahabad High Court · (1948) 05 AHC CK 0014
High Courts10 May 1948Dismissed
Sm. Kamla Devi Vs Sunni Central Board of Waqfs, U.P., Lucknow and another
Allahabad High Court · (1948) 05 AHC CK 0007
High Courts10 May 1948
Sharafat Husain Vs Rex through the District Magistrate and Another
Allahabad High Court · (1948) 05 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 75Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3, 3(1)(a)
High Courts10 May 1948
Sheo Narain Jafa Vs Rex
Allahabad High Court · AIR 1948 All 422
Criminal Procedure Code, 1898 (CrPC) — Section 491