COURT ARCHIVE

Allahabad High Court judgments, 1948

281 judgments · page 12 of 15

High Courts07 May 1948Allowed

Bhagwat Saran Vs Rex

Allahabad High Court · (1948) 05 AHC CK 0017

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High Courts07 May 1948Dismissed

The Governor General in Council Vs Mohammad Ali

Allahabad High Court · (1948) 05 AHC CK 0013

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 151Limitation Act, 1963 — Article 168

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High Courts07 May 1948Dismissed

Md. Ali Vs Governor-General in Council

Allahabad High Court · (1948) 05 AHC CK 0010

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High Courts06 May 1948Dismissed

Itwari Vs Rex.

Allahabad High Court · AIR 1948 All 369 : (1948) 18 AWR 166

Uttar Pradesh Communal Disturbances Prevention Ordinance, 1947 — Section 18

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High Courts06 May 1948

Munni Lal Vs Kishun Prasad and Another

Allahabad High Court · AIR 1948 All 443

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts05 May 1948Dismissed

Shri 1008 Swami Hariharananda Saraswati Vs The Superintendent, Central Jail

Allahabad High Court · AIR 1948 All 435 : (1948) 18 AWR 228

Criminal Procedure Code, 1898 (CrPC) — Section 491

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High Courts05 May 1948

Adwait Nath Sil Vs In the goods of Alexander James Milne Late of Aberdeen

Allahabad High Court · AIR 1948 All 351 : (1948) 18 AWR 315

Succession Act, 1925 — Section 228

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High Courts05 May 1948

Mt. Sahodra Vs Ram Baboo and others

Allahabad High Court · (1948) 05 AHC CK 0004

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High Courts30 Apr 1948

Dan Singh Bisht Vs Firm Janki Saran Kailash Chander Dhampur

Allahabad High Court · AIR 1948 All 396

Encumbered Estates Act, 1934 — Section 19

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High Courts29 Apr 1948Dismissed

Jagarnath Prasad Shah Vs The Municipal Board

Allahabad High Court · AIR 1948 All 446

Land Acquisition Act, 1894 — Section 6

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High Courts29 Apr 1948

Behari Lal and Another Vs M.M. Gobardhan Lal and Others

Allahabad High Court · AIR 1948 All 353

Civil Procedure Code, 1908 (CPC) — Section 114

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High Courts28 Apr 1948Dismissed

Ishwar Dayal Dube Vs Gyan Singh

Allahabad High Court · AIR 1948 All 331

Transfer of Property Act, 1882 — Section 83

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High Courts28 Apr 1948Dismissed

Indu Bhushan Deb Vs The District Magistrate and The Superintendent, Central Jail

Allahabad High Court · (1948) 04 AHC CK 0003

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High Courts26 Apr 1948Disposed Of

Khatoon Jannat Bibi Vs Syed Wali Ullah and Another

Allahabad High Court · AIR 1949 All 310

Civil Procedure Code, 1908 (CPC) — Section 92Trusts Act, 1882 — Section 78

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High Courts23 Apr 1948Allowed

Budhu Lal Vs Jagan Nath

Allahabad High Court · (1948) 04 AHC CK 0015

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High Courts16 Apr 1948Allowed

S. Zalim Singh Vs Bhagirathi and Another

Allahabad High Court · (1948) 04 AHC CK 0002

Uttar Pradesh Debt Redemption Act, 1940 — Section 17

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High Courts13 Apr 1948Allowed

Amba Prasad Vs Mumtaz Ali Khan and Others

Allahabad High Court · AIR 1948 All 400

Encumbered Estates Act, 1934 — Section 11

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High Courts13 Apr 1948Allowed

Sahu Bhagwati Prasad Vs Shiam Chandra and another

Allahabad High Court · (1948) 04 AHC CK 0012

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High Courts13 Apr 1948

Hari Shankar Bhatt Vs Gulab Shankar Bhatt and Others

Allahabad High Court · AIR 1948 All 448 : (1948) 18 AWR 279

Encumbered Estates Act, 1934 — Section 11

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High Courts12 Apr 1948Allowed

Shyam Behari Shastri Vs Rex

Allahabad High Court · (1948) 04 AHC CK 0017

Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1)(a), 3(2)

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