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Allahabad High Court judgments, 1948

281 judgments · page 10 of 15

High Courts15 Jul 1948

Guptar Vs Rex.

Allahabad High Court · AIR 1949 All 109 : (1949) CriLJ 127

Penal Code, 1860 (IPC) — Section 302, 304, 307, 325, 328
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High Courts12 Jul 1948Disposed Of

Ram Bharose and Others Vs Rex

Allahabad High Court · AIR 1949 All 132 : (1949) CriLJ 144

Evidence Act, 1872 — Section 30, 80Penal Code, 1860 (IPC) — Section 307, 34, 84
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High Courts30 Jun 1948Dismissed

Harish Chandra Vs Rex

Allahabad High Court · AIR 1949 All 15 : (1949) CriLJ 31

Penal Code, 1860 (IPC) — Section 415, 416, 419, 420
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High Courts25 Jun 1948Dismissed

Faiyaz Khan and Others Vs Rex

Allahabad High Court · AIR 1949 All 180 : (1948) 18 AWR 296 : (1949) CriLJ 232

Cattle Trespass Act, 1871 — Section 10, 22, 24Penal Code, 1860 (IPC) — Section 141, 147, 149, 304, 323
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High Courts14 Jun 1948Allowed

Jai Mangal Vs Rex

Allahabad High Court · AIR 1949 All 24 : (1948) 18 AWR 197 : (1949) CriLJ 87

Penal Code, 1860 (IPC) — Section 416, 420
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High Courts14 Jun 1948Dismissed

Bhopan Vs Chhotey

Allahabad High Court · AIR 1949 All 23 : (1949) CriLJ 82

Penal Code, 1860 (IPC) — Section 498
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