High Courts30 Aug 1948
Ram Asray Vs Hira Lal
Allahabad High Court · AIR 1949 All 681
Transfer of Property Act, 1882 — Section 63A(1)
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 8 of 15
High Courts26 Aug 1948Allowed
Meri Mal Vs Mt. Sharifan and Another
Allahabad High Court · AIR 1949 All 194
Evidence Act, 1872 — Section 92
High Courts26 Aug 1948
Ashraf Vs Karim Bux and Another
Allahabad High Court · AIR 1949 All 198
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Aug 1948Disposed Of
Saraswati Prasad Vs Rex.
Allahabad High Court · (1949) CriLJ 666
Penal Code, 1860 (IPC) — Section 24, 405, 408, 409
High Courts21 Aug 1948Disposed Of
Saraswati Prasad Vs Rex
Allahabad High Court · AIR 1949 All 412
Penal Code, 1860 (IPC) — Section 409
High Courts20 Aug 1948Allowed
Ajodhiya Prasad and Others Vs Sitaram
Allahabad High Court · AIR 1949 All 350 : (1949) CriLJ 566
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Aug 1948
Sheo Mangal Singh Vs Thakurain Maharaj Kuar
Allahabad High Court · AIR 1949 All 285 : (1949) CriLJ 473
High Courts18 Aug 1948Dismissed
Ram Sahai Vs Murli Dhar
Allahabad High Court · AIR 1949 All 509
Uttar Pradesh Tenancy Act, 1939 — Section 117
High Courts18 Aug 1948
Bisheshwar Dayal Vs Zamin Ali and Others
Allahabad High Court · AIR 1949 All 269
Evidence Act, 1872 — Section 13Uttar Pradesh Tenancy Act, 1939 — Section 117, 192
High Courts18 Aug 1948
Deputy Commissioner, Kheri Vs The President Notified Area Committee, Misrikh-cum-Nimsar
Allahabad High Court · AIR 1949 All 683
Uttar Pradesh Municipalities Act, 1916 — Section 337
High Courts17 Aug 1948Dismissed
Banarsi Lal Vs Jagannath Prasad and another
Allahabad High Court · (1948) 08 AHC CK 0041
High Courts17 Aug 1948Disposed Of
The Allahabad Theatres Ltd. Vs Ram Sajiwan Misra
Allahabad High Court · AIR 1949 All 730
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Aug 1948Dismissed
Panchoo Jolaha Vs Mohammad Ismail and Another
Allahabad High Court · AIR 1949 All 263
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Aug 1948Allowed
Munney Khan and Another Vs Mohammad Bakhsh
Allahabad High Court · AIR 1949 All 735
Agriculturists Relief Act — Section 33
High Courts17 Aug 1948Dismissed
Jagannath Prasad and Another Vs Banarsi Lal
Allahabad High Court · (1948) 08 AHC CK 0028
High Courts17 Aug 1948Disposed Of
Ratan Lal and Others Vs Rex
Allahabad High Court · AIR 1949 All 222
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts17 Aug 1948Allowed
Shiva Sagar Lal Vs Mata Din and others
Allahabad High Court · (1948) 08 AHC CK 0005
High Courts13 Aug 1948Dismissed
Aman-O-Aman Bank Ltd. Vs Chandra Bali and Others
Allahabad High Court · AIR 1949 All 330 : (1948) 18 AWR 324
Uttar Pradesh Debt Redemption Act, 1940 — Section 11