High Courts20 Sept 1948Disposed Of
Faiyaz Ali and Others Vs District Magistrate and Another
Allahabad High Court · AIR 1949 All 158 : (1949) CriLJ 224
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 6 of 15
High Courts20 Sept 1948
Suiti Devi and Another Vs Banarsidas Bhagwandas
Allahabad High Court · AIR 1949 All 703
Transfer of Property Act, 1882 — Section 116
High Courts15 Sept 1948Disposed Of
Satish Gupta Gurha and Another Vs Rex
Allahabad High Court · AIR 1949 All 147 : (1949) CriLJ 212
High Courts15 Sept 1948Disposed Of
Durgadas and Others Vs Rex
Allahabad High Court · AIR 1949 All 148 : (1949) CriLJ 214
High Courts15 Sept 1948
Suraj Pal Singh Vs Sarjoo Prasad and Another
Allahabad High Court · AIR 1949 All 317
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts14 Sept 1948Dismissed
Kalapnath Singh Vs Surajpal Singh and Others
Allahabad High Court · AIR 1949 All 425
Evidence Act, 1872 — Section 16, 32(2)
High Courts14 Sept 1948Allowed
Abdul Shakur Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1949 All 427
Transfer of Property Act, 1882 — Section 90
High Courts14 Sept 1948Dismissed
Rati Ram Vs Shri Krishna and Others
Allahabad High Court · AIR 1949 All 257
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 52Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts14 Sept 1948Dismissed
Jugal Kishore and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1949 All 272
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts14 Sept 1948Allowed
Tej Kishan Vs Akhlaq Husain and others
Allahabad High Court · (1948) 09 AHC CK 0003
High Courts13 Sept 1948Dismissed
Gorey and Another Vs Rex
Allahabad High Court · AIR 1949 All 191 : (1949) CriLJ 250
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 325
High Courts13 Sept 1948Allowed
Jumman Khan Vs Bhoorey Khan
Allahabad High Court · AIR 1949 All 161
Court Fees Act, 1870 — Section 7(iv)(f)Partnership Act, 1932 — Section 48Suits Valuation Act, 1887 — Section 8
High Courts10 Sept 1948Disposed Of
Saghir Ahmad Vs Rex
Allahabad High Court · AIR 1949 All 190 : (1948) 18 AWR 361 : (1949) CriLJ 243
Government of India Act, 1935 — Section 229
High Courts10 Sept 1948Allowed
Tirlok Chand and Others Vs Rex
Allahabad High Court · AIR 1949 All 187 : (1949) CriLJ 238
High Courts10 Sept 1948Allowed
Nannhey Khan Vs Mt. Gomti and Others
Allahabad High Court · AIR 1949 All 289
High Courts10 Sept 1948
Hira Lal Vs Ram Prasad and Others
Allahabad High Court · AIR 1949 All 677
Evidence Act, 1872 — Section 65, 66
High Courts10 Sept 1948
Krishna Dhan Vs Ummatul Zohra Begam
Allahabad High Court · AIR 1949 All 209 : (1948) 18 AWR 338
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7General Clauses Act, 1897 — Section 10
High Courts09 Sept 1948
Jagannath Singh and Another Vs Pragi Kunwar and Others
Allahabad High Court · AIR 1949 All 448 : (1948) 18 AWR 365
High Courts09 Sept 1948
Sheomangal Singh Vs Birendra Bahadur Singh
Allahabad High Court · (1948) 09 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12(5)
High Courts08 Sept 1948Dismissed
Ram Harakh Singh Vs S. Mumtaz Husain and Another
Allahabad High Court · AIR 1949 All 679
Arbitration Act, 1940 — Section 21Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12