High Courts06 Oct 1948Allowed
Subodh Chandra Banerji and Others Vs Jwala Prasad
Allahabad High Court · AIR 1949 All 648
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 28
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 5 of 15
High Courts06 Oct 1948Dismissed
Dharmendra Nath Shastri Vs Rex through Sheoraj Singh
Allahabad High Court · AIR 1949 All 353 : (1949) CriLJ 550
Penal Code, 1860 (IPC) — Section 24, 25, 28, 29, 404
High Courts06 Oct 1948Dismissed
Dwarka Das Vs Pearay Lal and Others
Allahabad High Court · AIR 1949 All 234
Arbitration Act, 1940 — Section 14Limitation Act, 1963 — Article 178
High Courts06 Oct 1948Disposed Of
Ram Samuj and Others Vs Rex
Allahabad High Court · AIR 1949 All 245
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 412
High Courts06 Oct 1948Allowed
Ram Samuj and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 379
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 395, 412
High Courts05 Oct 1948Dismissed
Hira Lal and Another Vs Ram Pher and Another
Allahabad High Court · AIR 1949 All 260
Civil Procedure Code, 1908 (CPC) — Section 145, 47
High Courts04 Oct 1948Dismissed
Mrs. V.E Argles and Others Vs Chhail Behari Srivastava and Others
Allahabad High Court · AIR 1949 All 286
Uttar Pradesh Tenancy Act, 1939 — Section 217
High Courts01 Oct 1948Dismissed
Prohit Anandi Prasad and Others Vs Rex
Allahabad High Court · AIR 1949 All 322
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514
High Courts01 Oct 1948Dismissed
Banwari and Others Vs Rex
Allahabad High Court · AIR 1949 All 216 : (1949) CriLJ 325
Penal Code, 1860 (IPC) — Section 124A, 147, 323, 408
High Courts01 Oct 1948
Prohit Anandi Prasad and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 516
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts29 Sept 1948Dismissed
Mt. Ram Kumari Vs Rex
Allahabad High Court · AIR 1949 All 329
Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Sept 1948
Mt. Ram Kumari Vs Rex.
Allahabad High Court · (1949) CriLJ 527
Penal Code, 1860 (IPC) — Section 201, 302, 502
High Courts24 Sept 1948Dismissed
Chandi Vs Kali Charan and Others
Allahabad High Court · AIR 1949 All 733
Evidence Act, 1872 — Section 90
High Courts23 Sept 1948Dismissed
Mrs. V.E. Argles Vs Chhail Behari
Allahabad High Court · AIR 1949 All 230 : (1949) CriLJ 345
High Courts22 Sept 1948Partly Allowed
Balbhaddar Tewari Vs Jai Ram Tewari and Others
Allahabad High Court · AIR 1949 All 325
Oudh Laws Act, 1876 — Section 3, 9
High Courts22 Sept 1948Dismissed
Behari Lal Vs Ram Swarup
Allahabad High Court · AIR 1949 All 265
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Sept 1948Dismissed
Bisheshar and Others Vs Rex through Bachcho Lal Pandey
Allahabad High Court · AIR 1949 All 213 : (1949) CriLJ 322
Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts21 Sept 1948Dismissed
Mahabir and Others Vs Rex through Shamdhari
Allahabad High Court · AIR 1949 All 228 : (1949) CriLJ 338
Penal Code, 1860 (IPC) — Section 352, 447, 503
High Courts21 Sept 1948Allowed
Chief Inspector of Stamps Vs Suraj Karan
Allahabad High Court · (1948) 09 AHC CK 0004