High Courts07 Sept 1948Dismissed
Ram Kishan Vs Karam Singh and Another
Allahabad High Court · AIR 1949 All 673
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 7 of 15
High Courts07 Sept 1948Allowed
Ahmed Sayed Vs Bashir Ahmed and Others
Allahabad High Court · AIR 1949 All 215
High Courts06 Sept 1948Allowed
Mohammad Hasnain and Another Vs Rex
Allahabad High Court · AIR 1949 All 351
Penal Code, 1860 (IPC) — Section 141, 143
High Courts06 Sept 1948Dismissed
Chandrika Vs Rex
Allahabad High Court · AIR 1949 All 176 : (1949) CriLJ 228
High Courts06 Sept 1948Dismissed
Mohammad Hasnain and Another Vs Rex.
Allahabad High Court · (1949) CriLJ 571
Penal Code, 1860 (IPC) — Section 114, 141, 142, 143, 148
High Courts03 Sept 1948Dismissed
Indarpal Singh and Another Vs Mt. Humangi Devi and Others
Allahabad High Court · AIR 1949 All 663
Civil Procedure Code, 1908 (CPC) — Section 47Hindu Law of Inheritance (Amendment) Act, 1929 — Section 3(a)
High Courts03 Sept 1948Disposed Of
Jit Bahadur Singh and Another Vs Babu Singh and Others
Allahabad High Court · AIR 1949 All 541
Encumbered Estates Act, 1934 — Section 19
High Courts03 Sept 1948
Navin Chander Vs Mulu
Allahabad High Court · AIR 1949 All 175 : (1948) 18 AWR 360
Uttar Pradesh Tenancy Act, 1939 — Section 142
High Courts02 Sept 1948Dismissed
Ram Chandra Sahai and Others Vs Bishambhar
Allahabad High Court · AIR 1949 All 737
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts02 Sept 1948Allowed
Municipal Board Vs Sami Ullah
Allahabad High Court · AIR 1949 All 220 : (1948) 18 AWR 362 : (1949) CriLJ 331
High Courts02 Sept 1948Dismissed
Ganga Prasad Vs Prem Kumar Kohli
Allahabad High Court · (1948) 09 AHC CK 0002
High Courts31 Aug 1948Dismissed
Janardan Das Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1949 All 201
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts31 Aug 1948Dismissed
Bhagwati Prasad Vs Shiromani Sugar Mills, Ltd.
Allahabad High Court · (1948) 08 AHC CK 0012
High Courts31 Aug 1948
Sahu Madan Mohan Vs Tejram George Coronation Hindu School Association and Others
Allahabad High Court · AIR 1949 All 207 : (1948) 18 AWR 335
Court Fees Act, 1870 — Section 6ASuits Valuation Act, 1887 — Section 8
High Courts30 Aug 1948Dismissed
Payag Singh Vs Kamla Prasad and Another
Allahabad High Court · AIR 1949 All 432
Uttar Pradesh Tenancy Act, 1939 — Section 183
High Courts30 Aug 1948Disposed Of
Nand Kishore Vs Khillan Singh and Others
Allahabad High Court · AIR 1949 All 714
Uttar Pradesh Tenancy Act, 1939 — Section 289(2)
High Courts30 Aug 1948Dismissed
Malik Mohammad Shujaat Wali Khan Vs Mt. Salim Jahan Begam and Another
Allahabad High Court · AIR 1949 All 204
Agra Pre-emption Act, 1922 — Section 4(10)Transfer of Property Act, 1882 — Section 54
High Courts30 Aug 1948Dismissed
Kunwar Singh and Others Vs Damodar Singh and Others
Allahabad High Court · AIR 1949 All 203 : (1948) 18 AWR 363
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9