High Courts13 Aug 1948
Tafazzul and Others Vs Shah Mohammad and Others
Allahabad High Court · AIR 1949 All 261 : (1948) 18 AWR 320
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 9 of 15
High Courts12 Aug 1948Dismissed
Khatirzaman Khan Vs Mohd. Zafar Ali Khan
Allahabad High Court · AIR 1949 All 255
Uttar Pradesh Land Revenue Act, 1901 — Section 79Uttar Pradesh Tenancy Act, 1939 — Section 228
High Courts11 Aug 1948Dismissed
Ram Sarup and Another Vs Rex
Allahabad High Court · AIR 1949 All 218 : (1949) CriLJ 327
Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Industrial Disputes Act, 1947 — Section 21
High Courts11 Aug 1948Dismissed
Mohammad Siddiq and Others Vs Mahadeo Tamoli
Allahabad High Court · (1948) 08 AHC CK 0001
Transfer of Property Act, 1882 — Section 76, 76(b)
High Courts10 Aug 1948Dismissed
Mangli Prasad Vs Budh Sen and Others
Allahabad High Court · AIR 1949 All 264 : (1948) 18 AWR 272 : (1949) CriLJ 460
Penal Code, 1860 (IPC) — Section 408
High Courts10 Aug 1948Allowed
Hafizullah Vs Rex
Allahabad High Court · AIR 1949 All 104 : (1948) 18 AWR 271 : (1949) CriLJ 123
High Courts09 Aug 1948Allowed
M.M. Abdul Karim Vs Ali Bakhsh and Others
Allahabad High Court · AIR 1949 All 243
Presidency Small Cause Courts Act, 1882 — Section 25Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
High Courts09 Aug 1948Allowed
Samujh Kurmi and another Vs Dwarka Singh
Allahabad High Court · (1948) 08 AHC CK 0006
High Courts09 Aug 1948Allowed
Dwarka Singh Vs Samujh Kurmi and Another
Allahabad High Court · (1948) 08 AHC CK 0003
Agriculturists Relief Act — Section 23
High Courts05 Aug 1948Dismissed
Governor-General in Council Vs Mohammad Badr-i-alam and Another
Allahabad High Court · AIR 1949 All 223 : (1948) 18 AWR 308
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 75
High Courts04 Aug 1948
Parmanand Gour Vs Rex
Allahabad High Court · AIR 1949 All 128 : (1949) CriLJ 138
Government of India Act, 1935 — Section 59, 69
High Courts03 Aug 1948Dismissed
Noor Mohammad and Others Vs Rex.
Allahabad High Court · AIR 1949 All 120 : (1949) CriLJ 131
High Courts02 Aug 1948Dismissed
B. Mohan Kishan Seth and another Vs Ram Prasad and others, Claimants and another
Allahabad High Court · (1948) 08 AHC CK 0043
High Courts30 Jul 1948Dismissed
Raj Kishore Tewari Vs Rex
Allahabad High Court · (1949) CriLJ 158
Penal Code, 1860 (IPC) — Section 166, 366, 420
High Courts30 Jul 1948Allowed
Badri Prasad Vs Nirmal Singh and Others
Allahabad High Court · AIR 1949 All 179 : (1948) 18 AWR 275
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30
High Courts28 Jul 1948Dismissed
Rex Vs Matoley and Others
Allahabad High Court · AIR 1949 All 1 : (1949) CriLJ 59
Cattle Trespass Act, 1871 — Section 22, 24Penal Code, 1860 (IPC) — Section 124A, 143, 147, 149, 207
High Courts23 Jul 1948Allowed
Dalip Singh Vs Rex
Allahabad High Court · AIR 1949 All 237 : (1948) 18 AWR 291
Penal Code, 1860 (IPC) — Section 366, 392
High Courts23 Jul 1948Disposed Of
Dalip Singh Vs Rex.
Allahabad High Court · (1949) CriLJ 359
Penal Code, 1860 (IPC) — Section 366, 392, 408, 498
High Courts20 Jul 1948Dismissed
Paras Ram and Another Vs Rex.
Allahabad High Court · (1949) CriLJ 445
Penal Code, 1860 (IPC) — Section 103, 304, 99