High Courts05 Mar 1948Dismissed
Daya Shanker Malaviya Vs Emperor
Allahabad High Court · AIR 1948 All 321 : (1948) 18 AWR 119
Criminal Procedure Code, 1898 (CrPC) — Section 491
COURT ARCHIVE
Allahabad High Court judgments, 1948
281 judgments · page 14 of 15
High Courts25 Feb 1948Dismissed
Mt. Pancham Koer Vs Ranbir Prasad
Allahabad High Court · AIR 1948 All 336 : (1948) 18 AWR 342
Encumbered Estates Act, 1934 — Section 4
High Courts23 Feb 1948Dismissed
Durga Narain Singh Vs Gurdeen
Allahabad High Court · AIR 1948 All 292 : (1948) 18 AWR 134
Uttar Pradesh Stay of Proceedings (Revenue Courts) Act, 1937 — Section 2
High Courts20 Feb 1948Dismissed
Mst. Mohd Banu Begam Vs Mst. Sultani and Another
Allahabad High Court · (1948) 02 AHC CK 0002
Court Fees Act, 1870 — Section 7(v), 7(vi)
High Courts18 Feb 1948Dismissed
Prakash Chand and Others Vs Mahendra Kumar and Others
Allahabad High Court · AIR 1948 All 288 : (1948) 18 AWR 112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Feb 1948Dismissed
Than Singh and Others Vs Lakhapat Singh and Others
Allahabad High Court · AIR 1948 All 265 : (1948) 18 AWR 310
Uttar Pradesh Encumbered Estates Act, 1934 — Section 28
High Courts17 Feb 1948Dismissed
Aditya Pd. Bagchi Vs Jogendra Nath Maitra
Allahabad High Court · AIR 1948 All 393 : (1948) 18 AWR 102
Penal Code, 1860 (IPC) — Section 500
High Courts17 Feb 1948Dismissed
The Punjab Sugar Mills Co. Ltd. Vs Lachhman Prasad and Others
Allahabad High Court · AIR 1949 All 250
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 83Uttar Pradesh Tenancy Act, 1939 — Section 231
High Courts17 Feb 1948
Mt. Nawab Jan and Others Vs The Notified Area Committee
Allahabad High Court · AIR 1948 All 273 : (1948) 18 AWR 339
Uttar Pradesh Municipalities Act, 1916 — Section 211
High Courts16 Feb 1948Allowed
Rex through Subedar Singh Vs Jokhu and Another
Allahabad High Court · AIR 1948 All 299 : (1948) 18 AWR 100
Northern India Ferries Act, 1878 — Section 25, 26
High Courts06 Feb 1948
Kashi Prasad Dichhit Vs Raghunandan Khagi and Another
Allahabad High Court · AIR 1948 All 344
Transfer of Property Act, 1882 — Section 76(h)
High Courts04 Feb 1948Dismissed
Pyare Lal Sharma Vs Emperor
Allahabad High Court · AIR 1948 All 342 : (1948) 18 AWR 75
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts04 Feb 1948Dismissed
Mukat Behari Lal Vs Emperor
Allahabad High Court · AIR 1948 All 298 : (1948) 18 AWR 116
Penal Code, 1860 (IPC) — Section 466
High Courts28 Jan 1948
L. Shyam Behari Lal Vs Ramesh Chand and Another
Allahabad High Court · AIR 1948 All 334 : (1948) 18 AWR 129
Uttar Pradesh Tenancy Act, 1939 — Section 230
High Courts26 Jan 1948Allowed
R.R. Chari Vs Emperor
Allahabad High Court · AIR 1948 All 238 : (1948) 18 AWR 80
Criminal Procedure Code, 1898 (CrPC) — Section 513
High Courts20 Jan 1948
Ramadhar Rai and Others Vs Dudh Nath Rai and Others
Allahabad High Court · AIR 1948 All 308 : (1948) 18 AWR 133
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts14 Jan 1948Dismissed
Ram Bharosey and Others Vs Bishwanath Rao Peshwa
Allahabad High Court · AIR 1948 All 301 : (1948) 18 AWR 302
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts12 Jan 1948Allowed
Mool Chand and Others Vs Emperor
Allahabad High Court · AIR 1948 All 281 : (1948) 18 AWR 106
Explosive Substances Act, 1908 — Section 3
High Courts05 Jan 1948Dismissed
Mohd. Yusuf and Another Vs Abdul Wahid
Allahabad High Court · AIR 1948 All 296 : (1948) 18 AWR 63
Majority Act, 1875 — Section 3
High Courts05 Jan 1948
Chief Inspector of Stamps Vs Himmat Singh and Others
Allahabad High Court · AIR 1948 All 300 : (1948) 18 AWR 64
Court Fees Act, 1870 — Section 6B