High Courts17 Dec 2002Dismissed
Commissioner of Income Tax and Another Vs Sardar Industries
Allahabad High Court · (2003) 260 ITR 384 : (2003) 130 TAXMAN 589
Income Tax Act, 1961 — Section 271B
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 2 of 98
High Courts17 Dec 2002Allowed
Shri Madan Mohan Dammamal Trust Society and Others Vs Akhil Bhartiya Vidyarthi Parishad and Others
Allahabad High Court · (2003) 1 AWC 497 : (2003) 1 UPLBEC 386
Constitution of India, 1950 — Article 226
High Courts17 Dec 2002Dismissed
Smt. Radha Tiwari Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2219 : (2003) 96 FLR 964 : (2003) 1 UPLBEC 395
Uttar Pradesh Nyayik Sewa Niyamavali, 1951 — Rule 23, 25Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 3
High Courts17 Dec 2002
Gokul Prasad Vs Additional District and Sessions Judge and Others
Allahabad High Court · (2003) 2 AWC 1393
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 6Contract Act, 1872 — Section 43Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts16 Dec 2002Allowed
State Bank of India Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 435 : (2003) 1 UPLBEC 328
High Courts16 Dec 2002
Lalji Yadav alias Lalit Kumar (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 561
Criminal Procedure Code, 1973 (CrPC) — Section 4, 437, 439General Clauses Act, 1897 — Section 20Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 4
High Courts16 Dec 2002Allowed
Raj Nath Pandey Vs District Magistrate and Others
Allahabad High Court · (2003) CriLJ 2052
National Security Act, 1980 — Section 3
High Courts16 Dec 2002Allowed
Smt. Sukhjinder Jeet Kaur and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 2 AWC 943 : (2003) 94 RD 353
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189
High Courts16 Dec 2002Dismissed
Ram Shanker Gupta alias Pappoo Vs Additional District and Sessions Judge and Another
Allahabad High Court · (2003) 2 AWC 1376
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts16 Dec 2002
Uttam Kumar Devnath Vs State of U.P.
Allahabad High Court · (2003) CriLJ 2725
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Dec 2002Dismissed
National Insurance Co. Ltd. Vs Ramesh Kumar Sachdeva and Another
Allahabad High Court · (2003) 2 ACC 38 : (2004) ACJ 1757
Motor Vehicles Act, 1988 — Section 173
High Courts16 Dec 2002Allowed
Sunil Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2224 : (2003) 1 UPLBEC 489
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(a)
High Courts16 Dec 2002
Oriental Insurance Co. Ltd. Vs Smt. Shibhu Bai and Others
Allahabad High Court · (2003) 2 ACC 237
Motor Vehicles Act, 1988 — Section 173
High Courts16 Dec 2002Dismissed
Oriental Insurance Co. Ltd. Vs Shibhu Bai and Others
Allahabad High Court · (2004) ACJ 971
Motor Vehicles Act, 1988 — Section 165
High Courts13 Dec 2002Disposed Of
Commissioner of Income Tax Vs Amar Iron Stores
Allahabad High Court · (2003) 131 TAXMAN 249
Income Tax Act, 1961 — Section 256
High Courts13 Dec 2002Partly Allowed
National Insurance Co. Ltd. Vs Brij Pal Singh and Another
Allahabad High Court · (2003) 1 ACC 629 : (2003) ACJ 1274 : (2003) 1 AWC 556
Motor Vehicles Act, 1988 — Section 140, 149, 166, 170, 174
High Courts13 Dec 2002Dismissed
Rahman Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 426 : (2003) 1 UPLBEC 416
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 3, 50(2)
High Courts13 Dec 2002Disposed Of
Mahendra Narain Singh and Another Vs Varanasi Development Authority and Others
Allahabad High Court · (2003) 1 AWC 445 : (2003) 1 UPLBEC 406
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 27, 27(1), 27(2)
High Courts13 Dec 2002Allowed
Committee of Management, S.D.P.G. College Vs V.B.S. Purvanchal University and Others
Allahabad High Court · (2003) 1 AWC 462 : (2003) 1 UPLBEC 462 : (2002) 1 UPLBEC 922
Allahabad High Court Rules, 1952 — Rule 5Uttar Pradesh State Universities Act, 1973 — Section 2(13)