High Courts12 Dec 2002Allowed
Majnoo Vs Tara Chand
Allahabad High Court · (2003) 1 AWC 430
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 4 of 98
High Courts12 Dec 2002Dismissed
Rajesh Sharma Vs Advocate General and Another
Allahabad High Court · (2003) 1 AWC 499 : (2003) 1 UPLBEC 378 : (2002) 1 UPLBEC 179
Constitution of India, 1950 — Article 226
High Courts12 Dec 2002
Commissioner of Income Tax Vs A.D. Qureshi
Allahabad High Court · (2003) 264 ITR 319
Income Tax Act, 1961 — Section 187(2)
High Courts12 Dec 2002
CWT Vs Smt. Pushpawati Devi Singhania
Allahabad High Court · (2003) 131 TAXMAN 252
High Courts11 Dec 2002Dismissed
Deepak Rai Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 AWC 450 : (2003) 1 UPLBEC 293
High Courts11 Dec 2002Dismissed
Satish Chandra Sharma Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 729 : (2003) 1 UPLBEC 408
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 3, 4Uttar Pradesh State Universities (Centralised) Service Rules, 1975 — Rule 36, 36(1), 36(2), 36(3), 36(4)
High Courts11 Dec 2002
Ajai Pal and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 413
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Dec 2002Disposed Of
Dr. Garu Hari Yadupati Singhania Vs CWT
Allahabad High Court · (2003) 131 TAXMAN 247
High Courts11 Dec 2002Disposed Of
Commissioner of Income Tax Vs United Tin Factory
Allahabad High Court · (2003) 263 ITR 178
Income Tax Act, 1961 — Section 187(2)
High Courts11 Dec 2002Allowed
Kailash Mills Vs Commissioner of Income Tax
Allahabad High Court · (2003) 260 ITR 322
Income Tax Act, 1961 — Section 139, 273A, 273A(1)
High Courts11 Dec 2002Allowed
Subhash Chandra Pandey and Others Vs State of U.P. and Another
Allahabad High Court · (2003) 2 AWC 1328 : (2003) 1 UPLBEC 548
Uttar Pradesh Civil Services (Executive Branch) Rules, 1982 — Rule 15(4)Uttar Pradesh Public Service Commission (Procedure of Conduct and Business) Rules, 1976 — Rule 51Uttar Pradesh Public Service Commission (Regulation of Procedure) Act, 1985 — Section 10, 9
High Courts11 Dec 2002Disposed Of
Vishambhar Dayal Gupta Vs State of U.P.
Allahabad High Court · (2003) 3 RCR(Criminal) 123
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts11 Dec 2002
Upper Ganges Sugar and Industries Ltd. Vs State of U.P. and Another
Allahabad High Court · (2003) 1 AWC 444
Uttar Pradesh Excise Act, 1910 — Section 11
High Courts11 Dec 2002Allowed
U.P. Co-operative Sugar Factories Federation Ltd. and Others Vs P.S. Misra and Another
Allahabad High Court · AIR 2003 All 123 : (2003) 2 ARBLR 102 : (2003) 3 AWC 1763
Arbitration and Conciliation Act, 1996 — Section 7Contract Act, 1872 — Section 23, 28
High Courts11 Dec 2002
New India Assurance Company Limited Vs Anil Prakash Naik and Others
Allahabad High Court · (2003) 3 ACC 155
Motor Vehicles Act, 1988 — Section 170
High Courts11 Dec 2002
Dr. Gaur Hari Yadupati Singhania Vs Commissioner of Wealth Tax
Allahabad High Court · (2004) 188 CTR 568
Wealth Tax Act, 1957 — Section 7
High Courts11 Dec 2002Dismissed
Anand Mohan Sharma Vs Niranjan Lal Gupta and Others
Allahabad High Court · (2003) 1 AWC 578
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)
High Courts10 Dec 2002
New India Assurance Co. Ltd. Vs Rahul Verma and Others
Allahabad High Court · (2003) 3 ACC 209 : (2004) ACJ 1889
Motor Vehicles Act, 1988 — Section 171
High Courts10 Dec 2002Dismissed
Dr. Nilambhar Jha Vs Special Judge/Additional District Judge and Others
Allahabad High Court · (2003) 1 AWC 684
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)