High Courts10 Dec 2002Disposed Of
Commissioner of Income Tax Vs Kr. Anand Singh (HUF)
Allahabad High Court · (2003) 130 TAXMAN 834
Income Tax Act, 1961 — Section 171, 256
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 5 of 98
High Courts10 Dec 2002Dismissed
Om Veer Singh Vs Additional District Judge and Others
Allahabad High Court · (2003) 1 AWC 510
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 34
High Courts10 Dec 2002Dismissed
Saifuddin Ahmad Vs Kalpnath Ram, D.I.O.S. and Others
Allahabad High Court · (2003) 1 AWC 245
Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts10 Dec 2002Dismissed
Veena Agrawal Vs Additional District Judge, Court No. 2 and Others
Allahabad High Court · (2003) 1 AWC 255 : (2003) 1 UPLBEC 402
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Uttar Pradesh Nagar Nigam Act, 1959 — Section 61
High Courts10 Dec 2002Allowed
Noorjahan Vs State of U.P.and Others
Allahabad High Court · (2002) 12 AHC CK 0086
Uttar Pradesh Police Asadharan Pension Niyamawali, 1975 — Rule 3
High Courts10 Dec 2002
Chheda Lal (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 656 : (2003) 94 RD 182
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts10 Dec 2002Dismissed
Ashok Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 UPLBEC 292
Constitution of India, 1950 — Article 226
High Courts10 Dec 2002
Commissioner of Income Tax Vs Sardar Cloth House
Allahabad High Court · (2003) 131 TAXMAN 256
Income Tax Act, 1961 — Section 187, 256Partnership Act, 1932 — Section 42
High Courts10 Dec 2002Allowed
Brij Pal Vs State of U.P. and Others
Allahabad High Court · (2003) 1 UPLBEC 152
High Courts09 Dec 2002
Commissioner of Income Tax Vs Jai Prakash Associates
Allahabad High Court · (2003) 130 TAXMAN 610
Income Tax Act, 1961 — Section 256, 263, 32A
High Courts09 Dec 2002Dismissed
Radhey Shyam Vs Ishwari Prasad and Others
Allahabad High Court · (2003) 1 AWC 687
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts09 Dec 2002
United India Insurance Company Ltd. Vs Ved Prakash Sagar and Others
Allahabad High Court · (2003) 3 ACC 40
Motor Vehicles Act, 1988 — Section 173
High Courts09 Dec 2002Dismissed
Triveni Structurals Ltd. Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2235 : (2003) 96 FLR 642 : (2003) 1 UPLBEC 644
Constitution of India, 1950 — Article 226
High Courts09 Dec 2002Dismissed
State of U.P. Vs Presiding Officer, Industrial Tribunal (4) and Another
Allahabad High Court · (2003) 1 AWC 507 : (2003) 96 FLR 419
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts09 Dec 2002Allowed
Smt. Hasina Bibi and Others Vs VIth Additional District Judge and Others
Allahabad High Court · (2003) 1 AWC 230
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Dec 2002Dismissed
Pahalwan Singh Vs State of U.P.
Allahabad High Court · (2003) 1 DMC 518
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(2), 12(3), 22Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Dec 2002Allowed
Shiv Prasad Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2003) CriLJ 1107 : (2003) 1 RCR(Criminal) 649
National Security Act, 1980 — Section 3(2)
High Courts09 Dec 2002
Ranveer Singh alias Guddu Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 ACR 1
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3(2), 5APenal Code, 1860 (IPC) — Section 307, 323, 325, 504
High Courts07 Dec 2002
Shambhu Nath Mangru Ram Vs Commissioner of Income Tax
Allahabad High Court · (2003) 131 TAXMAN 251
Income Tax Act, 1961 — Section 256Partnership Act, 1932 — Section 42
High Courts07 Dec 2002
Awadhesh Pandey and Others Vs Vth Additional District Judge and Others
Allahabad High Court · (2003) 1 ACR 636
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 468