High Courts07 Dec 2002Allowed
Dharam Vir Singh Vs State of U.P.& Ors.
Allahabad High Court · (2002) 12 AHC CK 0093
Arms Act, 1959 — Section 17(3)
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 6 of 98
High Courts07 Dec 2002Dismissed
Ashok Kumar Vs State of U.P.
Allahabad High Court · (2002) 12 AHC CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 96
High Courts07 Dec 2002
Shiv Nath Prasad Khandelwal Vs Ram Kumar, District Magistrate and Another
Allahabad High Court · (2003) 1 AWC 270 : (2003) CriLJ 1853 : (2003) 2 RCR(Criminal) 477 : (2003) 1 UPLBEC 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 10, 11, 2
High Courts07 Dec 2002
Commissioner of Income Tax Vs Shyam Sunder and Sons
Allahabad High Court · (2003) 130 TAXMAN 596
Income Tax Act, 1961 — Section 187, 256Partnership Act, 1932 — Section 42
High Courts07 Dec 2002
M.L. Sikaria and Others Vs State of U.P. and Another
Allahabad High Court · (2003) 1 ACR 215
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 120B
High Courts07 Dec 2002
Satish Chandra Vs State of U.P. and Another
Allahabad High Court · (2003) 1 ACR 569
High Courts05 Dec 2002
Commissioner of Income Tax Vs K. Wadhumal and Sons
Allahabad High Court · (2003) 130 TAXMAN 611
Income Tax Act, 1961 — Section 256Partnership Act, 1932 — Section 42
High Courts05 Dec 2002
Commissioner of Income Tax Vs Chandra Metal and Co.
Allahabad High Court · (2003) 130 TAXMAN 604
Income Tax Act, 1961 — Section 256Partnership Act, 1932 — Section 42
High Courts05 Dec 2002
U.P. State Road Transport Corporation Vs Sumitra Devi
Allahabad High Court · (2003) 1 ACC 603
Motor Vehicles Act, 1988 — Section 173
High Courts05 Dec 2002Dismissed
United India Insurance Co. Ltd. Vs Indro and Others
Allahabad High Court · (2004) ACJ 1630
Motor Vehicles Act, 1988 — Section 149(2), 149(5)
High Courts05 Dec 2002Allowed
Commissioner of Sales Tax Vs Prakash Chandra Narendra Kumar
Allahabad High Court · (2006) 144 STC 125
Uttar Pradesh Sales Tax (Amendment and Validation) Ordinance, 1987 — Section 11Uttar Pradesh Sales Tax Act, 1948 — Section 10, 22, 3D(1), 9
High Courts05 Dec 2002Dismissed
Smt. Saroj Goyal and Others Vs Munshi Lal and Others
Allahabad High Court · (2003) 5 AWC 3520 : (2003) 95 RD 149
High Courts05 Dec 2002Allowed
Rajendra Prasad and Others Vs Labour Court and Another
Allahabad High Court · (2003) 2 AWC 870
Industrial Disputes Act, 1947 — Section 10, 33C(2), 36A
High Courts05 Dec 2002Allowed
Dilip Kumar Bajaj Vs Pradeep Kumar Bajaj
Allahabad High Court · (2003) 1 AWC 247 : (2003) 94 RD 503
Trusts Act, 1882 — Section 1, 34
High Courts05 Dec 2002Dismissed
Ravendra Singh Vs Shrichand and Others
Allahabad High Court · (2003) 1 AWC 1
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Dec 2002Disposed Of
Commissioner of Income Tax Vs Dharam Kirti Saran Satish Chandra
Allahabad High Court · (2003) 131 TAXMAN 248
Income Tax Act, 1961 — Section 187, 256
High Courts05 Dec 2002Dismissed
Shyam Charan Lal Vs Ram Gopal Gupta
Allahabad High Court · (2003) 1 AWC 489
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts05 Dec 2002Dismissed
State of U.P. and Another Vs Presiding Officer, Industrial Tribunal IV and Others
Allahabad High Court · (2003) 1 AWC 265 : (2003) 97 FLR 551
Industrial Disputes (Central) Rules, 1957 — Rule 12, 12(8), 12(9)Uttar Pradesh Industrial Disputes Act, 1947 — Section 5C(1)
High Courts05 Dec 2002Disposed Of
Committee of Management, Chandra Shekhar Azad Inter College and Another Vs Deputy Director of Education and Others
Allahabad High Court · (2003) 1 AWC 263
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16G(3)
High Courts05 Dec 2002Dismissed
Dr. Chandra Mohan Singhal and Others Vs State of U.P.
Allahabad High Court · (2003) 1 AWC 251
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11