High Courts03 Dec 2002Dismissed
P.G.T. Components (P.) Ltd. and Others Vs Assistant Provident Fund Commissioner and Another
Allahabad High Court · (2003) 1 AWC 508 : (2003) 96 FLR 473 : (2003) 1 LLJ 1033
Allahabad High Court Rules, 1952 — Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 8 of 98
High Courts03 Dec 2002Dismissed
Gaon Sabha and Others Vs Deputy Director of Consolidation (C.R.O.) and Another
Allahabad High Court · (2003) 1 AWC 269
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9A
High Courts03 Dec 2002Dismissed
Madan Lal Gupta Vs Food Corporation of India and Others
Allahabad High Court · (2003) 1 UPLBEC 696
Food Corporation of India Staff Regulations, 1971 — Regulation 15(2)
High Courts03 Dec 2002Allowed
Ziauddin Vs Commissioner and Others
Allahabad High Court · (2003) 1 AWC 5
Constitution of India, 1950 — Article 14
High Courts03 Dec 2002Dismissed
Ram Kumar Vs Board of Revenue and Others
Allahabad High Court · (2003) 1 AWC 505(2)
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts03 Dec 2002Allowed
Latoori Singh Vs Chairman, Aligarh Gramin Bank
Allahabad High Court · (2003) 1 AWC 7
Aligarh Gramin Bank (Officers and Employees) Service Regulations, 2000 — Regulation 38, 43
High Courts03 Dec 2002Disposed Of
Kapil Kumar Vs State of U.P.and Others
Allahabad High Court · (2002) 12 AHC CK 0097
High Courts03 Dec 2002Dismissed
Ashok Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 AWC 505 : (2003) 96 FLR 333 : (2003) 1 LLJ 947 : (2003) 1 UPLBEC 292
Constitution of India, 1950 — Article 226
High Courts03 Dec 2002
U.P. State Road Transport Corporation Vs Ajit Singh and Others
Allahabad High Court · (2003) 1 ACC 557
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2002
Shyam Biri Works Pvt. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 185 CTR 510 : (2003) 259 ITR 625
Income Tax Act, 1961 — Section 148(2), 273
High Courts03 Dec 2002
Khalilur Rahman Vs Smt. Noor Jahan alias Noori
Allahabad High Court · (2003) 3 AWC 2232
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts03 Dec 2002
U.P. State Road Transport Corporation Vs Phool Chand and Others
Allahabad High Court · (2003) 2 ACC 42
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2002
Shyam Biri Works (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 131 TAXMAN 253
Income Tax Act, 1961 — Section 148, 260A, 273
High Courts03 Dec 2002Dismissed
Ramganga Command Area Development Authority Vs Rajpal Singh and Another
Allahabad High Court · (2003) 2 AWC 1300
Constitution of India, 1950 — Article 226
High Courts02 Dec 2002
Praveen Dubey (in Jail) Vs State of U.P. and Others
Allahabad High Court · (2003) 1 ACR 221
High Courts02 Dec 2002
Santosh Vs District Magistrate and Others
Allahabad High Court · (2003) 1 ACR 223 : (2003) 1 RCR(Criminal) 642
High Courts02 Dec 2002
Bhura (in Jail) Vs District Magistrate and Others
Allahabad High Court · (2003) 1 ACR 240 : (2003) 1 RCR(Criminal) 640
High Courts02 Dec 2002Partly Allowed
Rajni Vs Union of India (UOI)
Allahabad High Court · (2003) CriLJ 2062 : (2003) 156 ELT 28 : (2003) 2 RCR(Civil) 394 : (2003) 2 RCR(Criminal) 478
Central Excises and Salt Act, 1944 — Section 13, 19, 9AA
High Courts02 Dec 2002
National Insurance Company Ltd. Vs Ram Bahadur Sharma
Allahabad High Court · (2003) 1 ACC 609
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2002Allowed
Cannon India Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2003) 131 STC 160
Uttar Pradesh Trade Tax Act, 1948 — Section 3A