High Courts29 Nov 2002
Kushal and Others Vs State
Allahabad High Court · (2003) CriLJ 3458
Penal Code, 1860 (IPC) — Section 300, 394
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 10 of 98
High Courts28 Nov 2002
Rameshwar (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 720
Penal Code, 1860 (IPC) — Section 307, 324
High Courts28 Nov 2002
K.B. Jewellers and Co. Vs Asstt. Commissioner of Income Tax
Allahabad High Court · (2003) 130 TAXMAN 605
Income Tax Act, 1961 — Section 260A
High Courts28 Nov 2002Allowed
Smt. Naini Bai Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2208
High Courts28 Nov 2002Allowed
Om Prakash Rathaur Vs State of U.P.and Others
Allahabad High Court · (2002) 11 AHC CK 0075
High Courts28 Nov 2002
Smt. Nishat Fatima and Others Vs District Inspector of Schools and Others
Allahabad High Court · (2003) 1 AWC 450(2)
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16AA
High Courts28 Nov 2002Dismissed
State Bank of India Vs Additional District Judge and Others
Allahabad High Court · (2003) 2 AWC 959
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts28 Nov 2002Allowed
Radha and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 455
Constitution of India, 1950 — Article 21Immoral Traffic (Prevention) Act, 1956 — Section 7, 8
High Courts28 Nov 2002Dismissed
Dr. Rajendra Prasad Dubey Vs U.P. Higher Education Service Commission
Allahabad High Court · (2003) 2 AWC 1052
High Courts28 Nov 2002Dismissed
K.B. Jewellers and Co. Vs Assistant Commissioner of Income Tax
Allahabad High Court · (2003) 194 CTR 44
Income Tax Act, 1961 — Section 254(1), 260A
High Courts28 Nov 2002Partly Allowed
Rameshwar Vs State
Allahabad High Court · (2003) CriLJ 3437
Penal Code, 1860 (IPC) — Section 307, 309, 312, 313, 314
High Courts28 Nov 2002Allowed
Shishu Pal Singh Vs Government of India, Ministry of Home Affairs and Others
Allahabad High Court · (2002) 5 AWC 4343
High Courts28 Nov 2002
Deepak Sharma (in Jail) Vs Superintendent, District Jail and Others
Allahabad High Court · (2003) 1 ACR 294
High Courts27 Nov 2002
Gokula Prasad Tiwari and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 690
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts27 Nov 2002Disposed Of
Tribhuwan Nath Srivastava Vs Chairman and Managing Director, Indian Overseas Bank and Others
Allahabad High Court · (2003) 1 AWC 550 : (2003) 2 LLJ 521
Constitution of India, 1950 — Article 14
High Courts27 Nov 2002
National Insurance Company Ltd. Vs Shri Krishna Mehta and Another
Allahabad High Court · (2003) 2 ACC 385
High Courts27 Nov 2002Disposed Of
R.B. Dixit Vs Union of India (UOI) and Another
Allahabad High Court · (2003) 1 AWC 377
Institutes of Technology Act, 1961 — Section 13
High Courts27 Nov 2002Allowed
Sipahi Yadav and Shohrat; Nam Raj and Nanku @ Nankau Vs State of U.P.; State
Allahabad High Court · (2002) 11 AHC CK 0088
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Nov 2002Allowed
Shahjahan @ Sharda Devi Vs IVth A.D.J.,Etawah & Ors.
Allahabad High Court · (2002) 11 AHC CK 0072
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 Nov 2002
Vinod Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 709