High Courts05 Dec 2002Dismissed
Anand Kumar Gupta (Dr.) Vs Raj ghat Education Centre, Varanasi and others
Allahabad High Court · (2002) 12 AHC CK 0095
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 7 of 98
High Courts05 Dec 2002Dismissed
Jai Singh Yadav Vs Union of India & Ors.
Allahabad High Court · (2002) 12 AHC CK 0087
National Security Act, 1980 — Section 3(2)
High Courts05 Dec 2002Allowed
Amit Beri and Another Vs Smt. Sheetal Beri
Allahabad High Court · AIR 2003 All 78 : (2003) 1 AWC 2 : (2003) 2 RCR(Civil) 471 : (2003) 94 RD 256
Guardians and Wards Act, 1890 — Section 10
High Courts05 Dec 2002Dismissed
Narendra Kumar Jain Vs Sunil Kumar Chaurasia
Allahabad High Court · (2003) 1 AWC 235
Benami Transactions (Prohibition) Act, 1988 — Section 4(2), 4(3)
High Courts05 Dec 2002Allowed
Mazhar Alam Khan Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 AWC 268 : (2003) 1 UPLBEC 340
Railway Protection Force Act, 1957 — Section 6
High Courts05 Dec 2002Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Bhupender Kaur and Others
Allahabad High Court · (2003) 3 ACC 50 : (2003) 2 ACC 349 : (2004) ACJ 1130 : (2003) 1 AWC 486
Motor Vehicles Act, 1988 — Section 166, 170, 173
High Courts05 Dec 2002Allowed
Braj Bhushan Tiwari Vs District Inspector of Schools and Others
Allahabad High Court · (2003) 1 AWC 591
High Courts05 Dec 2002Allowed
Mishri Singh Vs IIIrd Additional District Judge and Others
Allahabad High Court · (2003) 4 AWC 2889
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Dec 2002
Rama Shankar Pandey Vs Ram Raj and Others
Allahabad High Court · (2003) 1 ACC 513 : (2004) ACJ 696 : (2003) 1 AWC 249
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110A, 110DMotor Vehicles Act, 1988 — Section 173, 173(1)
High Courts05 Dec 2002Dismissed
Dr. Anand Kumar Gupta Vs Rajghat Education Centre and Others
Allahabad High Court · (2003) 1 AWC 503 : (2003) 1 UPLBEC 336
Constitution of India, 1950 — Article 226
High Courts05 Dec 2002Dismissed
Sushil Kumar Dwivedi Vs Basic Shiksha Adhikari and Others
Allahabad High Court · (2003) 1 AWC 259
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 4, 5, 7, 7(2), 8
High Courts05 Dec 2002Allowed
Bangali Babu Misra Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 1760
High Courts05 Dec 2002
U.P. State Road Transport Corporation Vs Kaptan Singh and Others
Allahabad High Court · (2003) 1 ACC 592
Motor Vehicles Act, 1988 — Section 173
High Courts04 Dec 2002Dismissed
Manoj Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 1 UPLBEC 576
Constitution of India, 1950 — Article 226
High Courts04 Dec 2002Allowed
Rajendra Vs State of U.P.
Allahabad High Court · (2002) 12 AHC CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts04 Dec 2002Allowed
Sukh Rani Vs Nagar Mahapalika through its Administrator,Lucknow
Allahabad High Court · (2002) 12 AHC CK 0085
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Dec 2002Allowed
Kumar Gandhrva and Others Vs Principal, M.M.M. Engg. College and Others
Allahabad High Court · (2003) 1 AWC 226
Constitution of India, 1950 — Article 14
High Courts04 Dec 2002
Ram Lakhan and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 ACR 409
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 452, 453, 454
High Courts04 Dec 2002
National Insurance Company Ltd. Vs Gyan Prakash Jindal and Others
Allahabad High Court · (2003) 1 ACC 595
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2002Dismissed
Madanlal Gupta Vs Food Corporation of India and Others
Allahabad High Court · (2003) 1 AWC 844
Food Corporation of India Staff Regulations, 1971 — Regulation 15(2)