High Courts31 Jul 1919Disposed Of
Nand Kishore Vs Abdur Rahman
Allahabad High Court · AIR 1919 All 82(2) : (1920) ILR (All) 74
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 6 of 19
High Courts31 Jul 1919Disposed Of
Partap Singh and Another Vs Jaswant Singh and Another
Allahabad High Court · AIR 1919 All 67 : 52 Ind. Cas. 642
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts31 Jul 1919Dismissed
Sudarshan Maharaj Nandram Vs East Indian Railway Company
Allahabad High Court · (1920) ILR (All) 76
High Courts31 Jul 1919Disposed Of
Partab Singh and Another Vs Jaswant Singh and Another
Allahabad High Court · (1920) ILR (All) 79
High Courts31 Jul 1919Dismissed
Badri Vs Emperor
Allahabad High Court · AIR 1919 All 323 : 52 Ind. Cas. 666
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts31 Jul 1919
Shudarshan Maharaj Nand Ram through Nand Ram Vs The East Indian Railway Company
Allahabad High Court · AIR 1919 All 50 : 52 Ind. Cas. 644
Railways Act, 1890 — Section 75
High Courts30 Jul 1919Dismissed
Ali Hussain Vs Mohamed Hussain
Allahabad High Court · AIR 1919 All 335 : 52 Ind. Cas. 628
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jul 1919Dismissed
Jabruddin Vs Emperor
Allahabad High Court · AIR 1919 All 136 : 52 Ind. Cas. 657
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117
High Courts30 Jul 1919Allowed
Nur Muhammad Vs Firm Maulvi Jamil Ahmad
Allahabad High Court · AIR 1919 All 218 : 52 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts30 Jul 1919Dismissed
Pahalwan Singh and Others Vs Jiwan Das and Others
Allahabad High Court · (1920) ILR (All) 109
High Courts30 Jul 1919
Pahalwan Singh and Others Vs Lala Jiwan Das and Others
Allahabad High Court · AIR 1920 All 345 : 59 Ind. Cas. 162
High Courts29 Jul 1919Allowed
Emperor Vs Mohomed Naqi Husain
Allahabad High Court · 52 Ind. Cas. 670
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)Penal Code, 1860 (IPC) — Section 182
High Courts29 Jul 1919Dismissed
Niranjan Singh Vs Kundan Singh and Others
Allahabad High Court · AIR 1919 All 402(2) : 52 Ind. Cas. 655
High Courts29 Jul 1919
Chaubey Benaik Rao and Others Vs Putain Singh
Allahabad High Court · AIR 1919 All 426(2) : 52 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts28 Jul 1919Partly Allowed
Rani Barkat-Un-Nissa Begam Vs Mahboob Ali Mian and Others
Allahabad High Court · AIR 1919 All 56 : 52 Ind. Cas. 684
Contract Act, 1872 — Section 126
High Courts28 Jul 1919Partly Allowed
Barkat-un-Nissa Begam Vs Mahbub Ali Mian and Others
Allahabad High Court · (1920) ILR (All) 70
High Courts28 Jul 1919
Badlu Vs Emperor
Allahabad High Court · AIR 1919 All 393 : 52 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts25 Jul 1919Dismissed
Nirmal Singh and Others Vs Emperor
Allahabad High Court · AIR 1919 All 41 : 52 Ind. Cas. 663
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 147
High Courts25 Jul 1919Allowed
Emperor Vs Nirmal Singh and Others
Allahabad High Court · (1920) ILR (All) 67
High Courts22 Jul 1919Dismissed
Ganga Sahai alias Khachroo Vs Bansi
Allahabad High Court · AIR 1919 All 79(2) : 52 Ind. Cas. 649
North Western Provinces Tenancy Act, 1901 — Section 32