High Courts13 Nov 1919
Sheikh Sanaoo Vs Emperor through Rama Kant
Allahabad High Court · 54 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 4 of 19
High Courts13 Nov 1919
Jhabbu Vs Emperor
Allahabad High Court · AIR 1920 All 209 : 54 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts12 Nov 1919Dismissed
Bhanwar Alias Chiranji Vs Emperor
Allahabad High Court · 54 Ind. Cas. 624
Penal Code, 1860 (IPC) — Section 75
High Courts12 Nov 1919Dismissed
Emperor Vs Bhanwar
Allahabad High Court · AIR 1919 All 63(1) : (1920) ILR (All) 136
High Courts11 Nov 1919
Lachmi Narain and Others Vs Emperor
Allahabad High Court · AIR 1920 All 357 : 54 Ind. Cas. 494
Companies Act, 1956 — Section 76(1)
High Courts06 Nov 1919Allowed
In Re: The National Insurance and Banking Company, Ld. is Liquidation
Allahabad High Court · AIR 1919 All 25 : 54 Ind. Cas. 384
Companies Act, 1913 — Section 164, 200
High Courts03 Nov 1919Dismissed
Muhammad Yamin Vs Razia Begam
Allahabad High Court · AIR 1919 All 11 : (1920) ILR (All) 134 : 54 Ind. Cas. 223
High Courts02 Nov 1919Dismissed
Chandi Prasad and Co. Vs Bishan Pado Haldar
Allahabad High Court · (1920) ILR (All) 187
High Courts31 Oct 1919Disposed Of
Chhittar and Others Vs Harju
Allahabad High Court · AIR 1919 All 96(1) : 54 Ind. Cas. 120
High Courts31 Oct 1919
Chaubey Basdeo Vs Behari Lal
Allahabad High Court · 54 Ind. Cas. 117
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts27 Oct 1919
Kanhaiya Lal and Others Vs Emperor
Allahabad High Court · AIR 1919 All 40 : 54 Ind. Cas. 406
High Courts22 Oct 1919Dismissed
Manghai Ram Vs Emperor
Allahabad High Court · AIR 1919 All 330 : 53 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 430
High Courts10 Oct 1919Allowed
Chauthi Ahir Vs Emperor (Nasib Ahir and Others)
Allahabad High Court · AIR 1919 All 398 : 53 Ind. Cas. 614
High Courts22 Sept 1919
Avadh Behari Lal Vs Emperor
Allahabad High Court · AIR 1919 All 413(2) : 53 Ind. Cas. 624
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 218, 409, 466
High Courts17 Sept 1919Disposed Off
Phool Singh and Others Vs Emperor
Allahabad High Court · AIR 1919 All 396 : 53 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 190
High Courts17 Sept 1919Allowed
Mata Prasad Vs Emperor
Allahabad High Court · AIR 1919 All 373 : 53 Ind. Cas. 609
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts17 Sept 1919Dismissed
Emperor Vs Santi Lal and Another
Allahabad High Court · (1920) ILR (All) 130
High Courts17 Sept 1919
Santi Lal and Another Vs Emperor
Allahabad High Court · AIR 1919 All 79(1) : 53 Ind. Cas. 702
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 456
High Courts15 Sept 1919Dismissed
Sheo Narain Singh and Another Vs Radha Mohan
Allahabad High Court · AIR 1916 All 66 : (1920) ILR (All) 128