High CourtsSingle Bench(1919) 10 AHC CK 0004

Emperor vs Nakchhedi Musahar

Allahabad High Court · Decided on 10 October 1919 · Citation: 53 Ind. Cas. 612

HON’BLE JUDGES
Ryves, J
RESULT
Allowed

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Judgment

1 paragraphs · 41 words

Ryves, J.—The case of Emperor v. Adhin 36 Ind. Cas. 143; 14 A. L. J. 687; 17 Cri. L. J. 463. is binding on me. I must, therefore, accept the reference and direct the Magistrate to commit the accused to Sessions