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Judgment
1 paragraphs · 12 words
Ryves, J.—I accept the reference and set aside the order for compensation.
High CourtsSingle Bench(1919) 10 AHC CK 0005
Chauthi Ahir vs Emperor (Nasib Ahir and Others)
Allahabad High Court · Decided on 10 October 1919 · Citation: AIR 1919 All 398 : 53 Ind. Cas. 614
- HON’BLE JUDGES
- Ryves, J
- RESULT
- Allowed