High Courts28 Nov 1919Dismissed
Raja Sardar Mahesh Prasad Singh Vs Musammat Budhwanti
Allahabad High Court · AIR 1919 All 30 : 54 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 2 of 19
High Courts28 Nov 1919
Sheikh Muhammad Hashim Vs Ram Sahai and Others
Allahabad High Court · AIR 1919 All 104 : 54 Ind. Cas. 450
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts27 Nov 1919Dismissed
Amba Prasad Vs Mushtaq Husain
Allahabad High Court · 54 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 Nov 1919Disposed of
Sahdeo Vs Sarjoo and Others
Allahabad High Court · AIR 1919 All 9(2) : 54 Ind. Cas. 413
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1919Dismissed
Raghunath Vs V. Ganesh and Others
Allahabad High Court · 54 Ind. Cas. 381
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts27 Nov 1919Allowed
Raghunath Vs Ganesh and Others
Allahabad High Court · AIR 1919 All 23 : (1920) ILR (All) 222
High Courts27 Nov 1919Dismissed
Mushtaq Husain Vs Amba Prasad
Allahabad High Court · (1920) ILR (All) 200
High Courts26 Nov 1919Dismissed
Bindesri and after his death Bhagwan Das and Another Vs Ganga Prasad
Allahabad High Court · AIR 1919 All 55 : 54 Ind. Cas. 428
Provincial Small Cause Courts Act, 1887 — Section 27
High Courts26 Nov 1919Dismissed
Chander Shekhar Vs Emperor
Allahabad High Court · AIR 1919 All 19 : 54 Ind. Cas. 411
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Nov 1919Dismissed
Mundar Bibi and Another Vs Baij Nath Prasad
Allahabad High Court · (1920) ILR (All) 193
High Courts26 Nov 1919Dismissed
Bindesri and Another Vs Ganga Prasad
Allahabad High Court · (1920) ILR (All) 195
High Courts26 Nov 1919
Mundar Bibi and Another Vs Baijnath Prasad
Allahabad High Court · AIR 1920 All 340 : 54 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Nov 1919Disposed Of
Musammat Mahdei Vs Beni Prasad and Others
Allahabad High Court · AIR 1920 All 225(2) : 55 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(1)
High Courts25 Nov 1919Disposed Of
Mahadei Vs Beni Prasad and Others
Allahabad High Court · (1920) ILR (All) 214
High Courts25 Nov 1919Dismissed
Ahmad Nur Khan Vs Abdur Rahman Khan and Others
Allahabad High Court · (1920) ILR (All) 191
High Courts25 Nov 1919
Khan Bahadur Ahmad Noor Khan Alias Mangal Khan Vs Khan Bahadur Raja Abdur Rahman khan and Others
Allahabad High Court · 54 Ind. Cas. 366
High Courts24 Nov 1919Dismissed
Lola Makhan Lal Vs The Municipal Board of Agra
Allahabad High Court · 54 Ind. Cas. 459
United Provinces Municipalities Act, 1916 — Section 326
High Courts24 Nov 1919Dismissed
Bishun Padu Haldar Vs Firm Messrs. Chandi Prasad and Co.
Allahabad High Court · AIR 1919 All 7 : 54 Ind. Cas. 437
Contract Act, 1872 — Section 7
High Courts24 Nov 1919Dismissed
Makhan Lal Vs The Municipal Board of Agra
Allahabad High Court · AIR 1919 All 100 : (1920) ILR (All) 207
High Courts24 Nov 1919Allowed
Dirgpal Singh Vs Pahladi Lal and Laraiti Kunwar and Others
Allahabad High Court · (1920) ILR (All) 176