COURT ARCHIVE

Allahabad High Court judgments, 1919

364 judgments · page 19 of 19

High Courts03 Jan 1919Dismissed

Parwari Vs Emperor

Allahabad High Court · AIR 1919 All 276 : 49 Ind. Cas. 855

Criminal Procedure Code, 1898 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 499

High Courts03 Jan 1919Dismissed

Allahabad High Court · AIR 1919 All 182 : 49 Ind. Cas. 256

High Courts03 Jan 1919Dismissed

Allahabad High Court · (1919) ILR (All) 311

High Courts03 Jan 1919Dismissed

Allahabad High Court · (1919) ILR (All) 278