High Courts08 Feb 1919Dismissed
Ram Lal and Others Vs Emperor
Allahabad High Court · AIR 1919 All 164 : 51 Ind. Cas. 205
Workmans Breach of Contract Act, 1859 — Section 2
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 17 of 19
High Courts08 Feb 1919Disposed Of
Ali Muqtada Khan and Others Vs Abdul Hamid Khan and Others
Allahabad High Court · AIR 1919 All 162 : (1919) ILR (All) 412
High Courts08 Feb 1919
Syed Ali Muqtadi Khan and Others Vs Abdul Hamid Khan and Others
Allahabad High Court · 49 Ind. Cas. 878
Trusts Act, 1882 — Section 73
High Courts07 Feb 1919Allowed
Musammat Kadma Pasin Vs Muhammad Ali alias Chandai Mian
Allahabad High Court · AIR 1919 All 485 : 50 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts07 Feb 1919Allowed
Muhammad Ali Vs Kadma Pasin
Allahabad High Court · (1919) ILR (All) 399
High Courts07 Feb 1919Allowed
Chiranji Lal Vs Naraini and Others
Allahabad High Court · (1919) ILR (All) 395 : 51 Ind. Cas. 158
High Courts04 Feb 1919Disposed Of
Brahma Nath Vs Sundar Nath
Allahabad High Court · AIR 1919 All 311(2) : 51 Ind. Cas. 170
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jan 1919Allowed
Kunj Behari Lal Rastogi Vs Babu Madhsodan Lal
Allahabad High Court · AIR 1919 All 348 : 50 Ind. Cas. 117
Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36
High Courts30 Jan 1919Allowed
Musammat Badrunnissa Bibi and Others Vs Lala Shanker Lal
Allahabad High Court · 49 Ind. Cas. 687
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts30 Jan 1919Dismissed
Ram Lal Vs Tamkin Bano and Others
Allahabad High Court · AIR 1919 All 261 : (1919) ILR (All) 385
High Courts30 Jan 1919Allowed
Shankar Lal Vs Badr-Un-Nissa Bibi and Others
Allahabad High Court · (1919) ILR (All) 384
High Courts30 Jan 1919
Lala Ram Lal Vs Musammat Tamkin Bano and Others
Allahabad High Court · 49 Ind. Cas. 543
Registration Act, 1908 — Section 28
High Courts29 Jan 1919Dismissed
Irshad Husain and Others Vs Baboo Gopi Nath
Allahabad High Court · AIR 1919 All 229 : 49 Ind. Cas. 590
Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1907 — Section 22
High Courts29 Jan 1919Dismissed
Moti Chand and Others Vs Madho Prasad and Others
Allahabad High Court · (1919) ILR (All) 381
High Courts29 Jan 1919Dismissed
Pershad Husain and Another Vs Gopi Nath
Allahabad High Court · (1919) ILR (All) 378
High Courts29 Jan 1919
Madho Prasad and Others Vs Moti Chand and Others
Allahabad High Court · AIR 1919 All 397 : 50 Ind. Cas. 368
Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24
High Courts23 Jan 1919
Fazal Rasul Vs The Collector of Agra
Allahabad High Court · AIR 1919 All 307(2) : 50 Ind. Cas. 70
Land Acquisition Act, 1894 — Section 45Land Acquisition Act, 1894 — Section 45Land Acquisition Act, 1894 — Section 45
High Courts23 Jan 1919
Kunj Bihari Lal Vs Ghansham Das
Allahabad High Court · 65 Ind. Cas. 530
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 164
High Courts22 Jan 1919Allowed
Sangto Vs Paras Ram
Allahabad High Court · AIR 1919 All 203 : 49 Ind. Cas. 542
High Courts22 Jan 1919Dismissed
Gulzari Lal Vs Aziz Fatima and Others
Allahabad High Court · AIR 1919 All 138 : (1919) ILR (All) 372 : 50 Ind. Cas. 375