High Courts25 Feb 1919Dismissed
Musammat Amina Bibi and Another Vs Rama Shankar Misar
Allahabad High Court · 50 Ind. Cas. 730
Limitation Act, 1963 — Section 6, 7Limitation Act, 1963 — Section 6, 7Limitation Act, 1963 — Section 6, 7
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 15 of 19
High Courts25 Feb 1919Allowed
Amina Bibi and Others Vs Ram Shankar Misra
Allahabad High Court · (1919) ILR (All) 473
High Courts25 Feb 1919Allowed
Jugal Kishore and Another Vs Bankim Chandra
Allahabad High Court · AIR 1919 All 255(1) : (1919) ILR (All) 481 : 51 Ind. Cas. 192
High Courts24 Feb 1919Allowed
Muhammad Husain Khan and Another Vs Chhagan Lal and Mamraj and Another
Allahabad High Court · (1919) ILR (All) 456
High Courts24 Feb 1919Dismissed
Piari Lal and Others Vs Babu Ram
Allahabad High Court · (1919) ILR (All) 479
High Courts24 Feb 1919
Chhaggan Lal Minor, through Musammat Lachhi Vs Muhammad Hussain Khan and Others
Allahabad High Court · AIR 1919 All 105 : 51 Ind. Cas. 133
Transfer of Property Act, 1882 — Section 85, 89
High Courts24 Feb 1919
Babu Ram Vs Pearey Lal and Others
Allahabad High Court · AIR 1919 All 390 : 50 Ind. Cas. 143
Limitation Act, 1908 — Article 182(5)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts22 Feb 1919
Emperor Vs Musammat Mulia
Allahabad High Court · 50 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 309, 511
High Courts21 Feb 1919Allowed
Jalpa Prasad Vs Emperor
Allahabad High Court · AIR 1919 All 110 : 50 Ind. Cas. 487
Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6
High Courts21 Feb 1919Allowed
Jai Jai Ram Vs Emperor
Allahabad High Court · AIR 1919 All 316 : 50 Ind. Cas. 28
Penal Code, 1860 (IPC) — Section 193
High Courts21 Feb 1919Dismissed
Nanak Chand and Another Vs Chameli Kunwar
Allahabad High Court · AIR 1919 All 231 : 50 Ind. Cas. 777
Evidence Act, 1872 — Section 115
High Courts21 Feb 1919Dismissed
Emperor Vs Bindeshri Goshain and Another
Allahabad High Court · AIR 1919 All 266 : (1919) ILR (All) 454 : 50 Ind. Cas. 161
High Courts21 Feb 1919
Zafar Husain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 375 : 50 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
High Courts21 Feb 1919
Narain Vs Emperor
Allahabad High Court · 50 Ind. Cas. 164
Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts20 Feb 1919Allowed
Musammat Kulsumunnisa Vs Khaslat Husain and Others
Allahabad High Court · AIR 1989 All 896(2) : 50 Ind. Cas. 179
High Courts20 Feb 1919Dismissed
Todar Singh and Another Vs Thakur Kehri Singh and Another
Allahabad High Court · AIR 1919 All 340 : 50 Ind. Cas. 126
High Courts19 Feb 1919Dismissed
Musammat Ilahi Jan Vs Mohammad Ishaq Khan and Others
Allahabad High Court · AIR 1919 All 255(2) : 49 Ind. Cas. 976
High Courts18 Feb 1919Dismissed
Shaikh Fazal Ahmad Vs Tasadduq Husain
Allahabad High Court · 50 Ind. Cas. 92
High Courts18 Feb 1919Dismissed
Rati Ram Vs Nadar and Another
Allahabad High Court · AIR 1919 All 209 : 49 Ind. Cas. 990
Limitation Act, 1908 — Article 182, 6, 7