High Courts12 Mar 1919

Dori Lal Vs Emperor

Allahabad High Court · AIR 1919 All 217(1) : 50 Ind. Cas. 667

Penal Code, 1860 (IPC) — Section 415, 420Penal Code, 1860 (IPC) — Section 415, 420Penal Code, 1860 (IPC) — Section 415, 420