High Courts07 Mar 1919Allowed
Krishna Pal Singh and Others Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1919) ILR (All) 517
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 14 of 19
High Courts07 Mar 1919
Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · AIR 1919 All 189 : (1919) ILR (All) 515
High Courts07 Mar 1919
Musammat Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts07 Mar 1919
Rai Krishnapal Singh and Others Vs Dr. D.L. Ranjit Singh and Others
Allahabad High Court · AIR 1919 All 198 : 50 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts05 Mar 1919Dismissed
Muhammad Niazullah Khan Vs Jai Ram alias Ram Chandra
Allahabad High Court · AIR 1919 All 388 : 50 Ind. Cas. 140
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts05 Mar 1919Dismissed
Jai Ram Vs Muhammad Niaz Khan
Allahabad High Court · (1919) ILR (All) 503
High Courts05 Mar 1919Disposed Of
Kali Prasad Misir and Others Vs Harbans Misir and Others
Allahabad High Court · AIR 1919 All 383 : (1919) ILR (All) 509
High Courts05 Mar 1919
Kali Prasad Misir and Others Vs Harbans Misir alias Dhullu Misir and Others
Allahabad High Court · 50 Ind. Cas. 767
Evidence Act, 1872 — Section 115
High Courts04 Mar 1919Dismissed
Sheo Shankar Lal Vs Radhe Shiam
Allahabad High Court · AIR 1919 All 447 : 50 Ind. Cas. 278
High Courts03 Mar 1919Disposed Of
Balbhader Prasad and Others Vs Prag Datt and Others
Allahabad High Court · AIR 1919 All 175(2) : 50 Ind. Cas. 938
Limitation Act, 1963 — Article 120Specific Relief Act, 1877 — Section 42
High Courts03 Mar 1919Allowed
Badri Prasad alias Badri Narain and Others Vs Gopal Behari Lal and Others
Allahabad High Court · AIR 1919 All 243 : 50 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts03 Mar 1919Dismissed
Shiam Narain Tikkoo and Others Vs The Bombay Baroda and Central India Railway
Allahabad High Court · AIR 1919 All 419 : (1919) ILR (All) 488
High Courts03 Mar 1919Allowed
Jagan Nath Vs Ganga Dat Dube
Allahabad High Court · (1919) ILR (All) 486
High Courts03 Mar 1919Dismissed
Prag Dat and Another Vs Balbhaddar Prasad and Others and Rani Kunwar and Others
Allahabad High Court · (1919) ILR (All) 492
High Courts03 Mar 1919
Pandit Shiam Narain Tickoo and Others Vs The B.B. and C.I. Railway
Allahabad High Court · 50 Ind. Cas. 130
High Courts03 Mar 1919
Panda Jagannath Vs Ganga Dutt Dube
Allahabad High Court · AIR 1919 All 344 : 50 Ind. Cas. 192
Provincial Insolvency Act, 1920 — Section 43Provincial Insolvency Act, 1920 — Section 43Provincial Insolvency Act, 1920 — Section 43
High Courts27 Feb 1919Allowed
Maiku Vs Emperor
Allahabad High Court · AIR 1919 All 160(2) : 50 Ind. Cas. 989
Criminal Procedure Code, 1898 (CrPC) — Section 55
High Courts26 Feb 1919
Shaikh Sirajuddin Vs Shiakh Sharfuddin and Others
Allahabad High Court · AIR 1919 All 403(1) : 50 Ind. Cas. 152
High Courts26 Feb 1919
Sheikh Amirullah Vs Sheikh Rasul Baksh
Allahabad High Court · AIR 1919 All 292 : 50 Ind. Cas. 744
Transfer of Property Act, 1882 — Section 68Transfer of Property Act, 1882 — Section 68Transfer of Property Act, 1882 — Section 68