High Courts18 Feb 1919Dismissed
Syed Muhammad Kazim and Others Vs Musammat Rukia Begam
Allahabad High Court · 50 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 47(2)
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 16 of 19
High Courts18 Feb 1919Disposed Of
Rukia Begam Vs Muhammad Kasim and Others
Allahabad High Court · (1919) 02 AHC CK 0036
High Courts18 Feb 1919Dismissed
Fazal Ahmad Vs Tasadduq Husain
Allahabad High Court · AIR 1919 All 309(2) : (1919) ILR (All) 428
High Courts18 Feb 1919Allowed
Kashi Prasad Vs The Union Bank of India Limited
Allahabad High Court · AIR 1919 All 337 : (1919) ILR (All) 432
High Courts18 Feb 1919Dismissed
Emperor Vs Ram Lal and Others
Allahabad High Court · (1919) ILR (All) 390
High Courts18 Feb 1919
Nazir Begam Vs Rao Raghunath Singh and Others
Allahabad High Court · (1919) ILR (All) 571
High Courts18 Feb 1919
Kuar Misra Kashi Prasad Vs Union Bank of India Ld. and Another
Allahabad High Court · 50 Ind. Cas. 115
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1956 — Section 171Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Feb 1919Allowed
Sheoraj Singh and Another Vs Naik Singh Sahai and Others
Allahabad High Court · AIR 1919 All 283 : (1919) ILR (All) 423
High Courts17 Feb 1919Dismissed
Deokinandan Vs Mahtab Rai
Allahabad High Court · AIR 1919 All 414 : (1919) ILR (All) 426 : 50 Ind. Cas. 200
High Courts17 Feb 1919
Sheoraj Singh and Another Vs Naik Sahai and Others
Allahabad High Court · 51 Ind. Cas. 153
High Courts15 Feb 1919Dismissed
Sundar Singh and Others Vs Jaisiri Rai
Allahabad High Court · AIR 1919 All 318(1) : 50 Ind. Cas. 50
High Courts15 Feb 1919
Musammat Barfi Vs Lala Kishorilal and Others
Allahabad High Court · AIR 1919 All 331(1) : 50 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149
High Courts15 Feb 1919
Jai Narain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 345 : 50 Ind. Cas. 171
Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4
High Courts14 Feb 1919
Madho Ram Vs Jagat Singh
Allahabad High Court · AIR 1919 All 322 : 52 Ind. Cas. 18
High Courts13 Feb 1919Dismissed
Ram Bharosa Sahu Vs Musammat Kabutra
Allahabad High Court · AIR 1919 All 301 : 50 Ind. Cas. 48
High Courts13 Feb 1919
Chand Rai and Others Vs Bhagwant Rai
Allahabad High Court · AIR 1919 All 417 : 50 Ind. Cas. 90
High Courts11 Feb 1919
Umrao Beg Vs Mukhtar Beg and Others
Allahabad High Court · AIR 1919 All 329(1) : 50 Ind. Cas. 80
High Courts10 Feb 1919Allowed
Sri Maharaj Prabhu Narain Singh, Maharaja of Benares Vs Ramzan and Others
Allahabad High Court · AIR 1919 All 235 : 49 Ind. Cas. 865
Transfer of Property Act, 1882 — Section 40
High Courts10 Feb 1919Allowed
Parbhu Narain Singh Vs Ramzan
Allahabad High Court · (1919) ILR (All) 417