High Courts21 Jan 1919
Jaddo Tiwari Vs Baram Deo Singh
Allahabad High Court · AIR 1919 All 357(1) : 51 Ind. Cas. 88
Guardians and Wards Act, 1890 — Section 45(1)(6)
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 18 of 19
High Courts16 Jan 1919Dismissed
Narsingh Das Vs Sada Ram and Others
Allahabad High Court · AIR 1919 All 142 : (1919) ILR (All) 329 : 50 Ind. Cas. 398
High Courts15 Jan 1919
Parshotam Das Vs Emperor
Allahabad High Court · AIR 1919 All 125 : 50 Ind. Cas. 494
Uttar Pradesh Municipalities Act, 1916 — Section 314Uttar Pradesh Municipalities Act, 1916 — Section 314Uttar Pradesh Municipalities Act, 1916 — Section 314
High Courts15 Jan 1919Dismissed
Musammat Suraj Kuar Vs Chet Ram and Others
Allahabad High Court · AIR 1919 All 225 : 49 Ind. Cas. 591
North Western Provinces Tenancy Act, 1901 — Section 142, 199
High Courts15 Jan 1919Allowed
Suraj Kumar Vs Chet Ram and Others
Allahabad High Court · (1919) ILR (All) 369
High Courts11 Jan 1919Allowed
Abdullah Vs Emperor
Allahabad High Court · AIR 1919 All 307(1) : 49 Ind. Cas. 776
Penal Code, 1860 (IPC) — Section 153
High Courts11 Jan 1919Dismissed
Tulla and Others Vs Emperor
Allahabad High Court · AIR 1919 All 72(1) : 54 Ind. Cas. 250
High Courts11 Jan 1919Disposed Of
Emperor Vs Tulla and Others
Allahabad High Court · (1919) ILR (All) 366
High Courts09 Jan 1919Dismissed
Sanehi Ram Vs Emperor
Allahabad High Court · AIR 1919 All 273 : 49 Ind. Cas. 860
Factories Act, 1911 — Section 41(a)
High Courts09 Jan 1919Dismissed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · (1919) 01 AHC CK 0020
High Courts09 Jan 1919
Kamla Devi Vs Gur Dayal and Others
Allahabad High Court · AIR 1919 All 227 : 51 Ind. Cas. 283
High Courts08 Jan 1919Dismissed
Muhammad Habib-Ullah Vs Muhammad Shafi
Allahabad High Court · (1919) ILR (All) 324
High Courts08 Jan 1919Dismissed
Jamil Ahmad Vs Muhammad Ishaq
Allahabad High Court · AIR 1919 All 395 : (1919) ILR (All) 322 : 52 Ind. Cas. 58
High Courts08 Jan 1919Disposed Of
Dirgpal Pande Vs Mahadeo Misir and Others
Allahabad High Court · (1919) ILR (All) 356
High Courts08 Jan 1919
Mohammad Habib-Ul-Lah Vs Mohammad Shafi
Allahabad High Court · AIR 1919 All 265 : 50 Ind. Cas. 948
High Courts08 Jan 1919
Mahadeo Misir and Others Vs Dirgpal Pande
Allahabad High Court · AIR 1919 All 286 : 51 Ind. Cas. 146
North Western Provinces Rent Act, 1881 — Section 9
High Courts04 Jan 1919Allowed
Karehru and Another Vs Mathura Prasad
Allahabad High Court · AIR 1919 All 314 : 49 Ind. Cas. 747
High Courts04 Jan 1919Allowed
Bhaeat Indu and Others Vs Syed Mohammad Mustafa Khan
Allahabad High Court · 52 Ind. Cas. 836
High Courts04 Jan 1919Dismissed
Mathura Prasad Vs Karehru and Another
Allahabad High Court · (1919) ILR (All) 318
High Courts04 Jan 1919
Bharat Indu and Others Vs Syed Muhammad Mustafa Khan
Allahabad High Court · AIR 1919 All 392 : (1919) ILR (All) 316