High Courts15 Apr 1919
Gulab and Others Vs Mutasaddi Lal
Allahabad High Court · AIR 1919 All 247 : 50 Ind. Cas. 748
Limitation Act, 1963 — Article 11
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 12 of 19
High Courts12 Apr 1919
Emperor Vs Harnarain
Allahabad High Court · (1919) ILR (All) 599
Penal Code, 1860 (IPC) — Section 430
High Courts12 Apr 1919
Har Narain Vs Emperor
Allahabad High Court · AIR 1919 All 184 : 51 Ind. Cas. 201
Penal Code, 1860 (IPC) — Section 430
High Courts11 Apr 1919Allowed
Gaddar Vs Kalla and Others
Allahabad High Court · AIR 1919 All 223(2) : 50 Ind. Cas. 646
Easements Act, 1882 — Section 13Easements Act, 1882 — Section 13Easements Act, 1882 — Section 13
High Courts11 Apr 1919
Mukhram alias Mikha Vs Chhajju and Others
Allahabad High Court · AIR 1919 All 285 : 50 Ind. Cas. 734
High Courts10 Apr 1919Disposed Of
Musammat Bindo Bibi Vs Ram Chandra and Others
Allahabad High Court · 50 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Apr 1919Disposed Of
Bindo Bibi Vs Ram Chandra and Others
Allahabad High Court · AIR 1919 All 270 : (1919) ILR (All) 583
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts07 Apr 1919Disposed Off
Mufti Mansoor Husain Vs Emperor through Mohan Lal
Allahabad High Court · 50 Ind. Cas. 827
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 448, 451
High Courts07 Apr 1919Disposed Of
Emperor Vs Mansur Husain
Allahabad High Court · (1919) ILR (All) 587
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 451
High Courts04 Apr 1919Dismissed
Lala Kedar Nath and Another Vs Lala Sheo Pratap
Allahabad High Court · AIR 1919 All 349 : 52 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Apr 1919
Kallu Singh Vs Makrand Singh and Another
Allahabad High Court · (1919) 04 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Apr 1919
Makrand Singh and Another Vs Kallu Singh
Allahabad High Court · 50 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 66Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Apr 1919Dismissed
Jai Narain Vs Bankey Lal and Others
Allahabad High Court · AIR 1919 All 83 : 58 Ind. Cas. 566
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Apr 1919Disposed Of
Abdul Ghani Vs Din Dayal
Allahabad High Court · AIR 1919 All 219 : 50 Ind. Cas. 655
High Courts01 Apr 1919Disposed Of
Din Dayal Vs Abdul Ghani
Allahabad High Court · (1919) ILR (All) 578
High Courts27 Mar 1919Allowed
Musammat Bashirunnisa and Others Vs Bunyad Ali and Another
Allahabad High Court · AIR 1919 All 206 : 50 Ind. Cas. 677
High Courts27 Mar 1919Allowed
Haidar Khan and Others Vs Chand Khan and Others
Allahabad High Court · AIR 1919 All 302 : 50 Ind. Cas. 691
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts26 Mar 1919Dismissed
Kishori Lal Vs Kalean Khan and Others
Allahabad High Court · AIR 1919 All 222(1) : 50 Ind. Cas. 648
Civil Procedure Code, 1908 (CPC) — Section 24(4)Uttar Pradesh Honorary Munsifs Act, 1896 — Section 8Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts21 Mar 1919Dismissed
Saghir-Un-Nissa Bibi Vs Muhammad Subhan-Ullah
Allahabad High Court · (1919) ILR (All) 562
High Courts21 Mar 1919Disposed Of
Badri Prasad and Others Vs Gopal Bihari Lal and Others
Allahabad High Court · (1919) ILR (All) 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23