High Courts07 May 1919
Jhumak Rai and Another Vs Bindeshri Rai and Others
Allahabad High Court · AIR 1919 All 272 : 51 Ind. Cas. 125
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 11 of 19
High Courts06 May 1919Allowed
L. Pearey Lal Vs Muir Mills Company, Ltd.
Allahabad High Court · AIR 1919 All 240 : 51 Ind. Cas. 322
Companies Act, 1956 — Section 38
High Courts06 May 1919Allowed
Piari Lal Vs The Muir Mills Company Limited
Allahabad High Court · (1919) ILR (All) 619
Companies Act, 1956 — Section 38
High Courts06 May 1919
Arbindakeb Rai Vs Jageshar Rai and Others
Allahabad High Court · AIR 1919 All 242 : 51 Ind. Cas. 829
Limitation Act, 1963 — Section 19
High Courts05 May 1919
Chabli Vs Parmal
Allahabad High Court · AIR 1919 All 371 : 51 Ind. Cas. 919
Transfer of Property Act, 1882 — Section 6(a)
High Courts01 May 1919Dismissed
Bhairo Prasad and Another Vs S.P.C. Dass
Allahabad High Court · AIR 1919 All 274 : 51 Ind. Cas. 113
Limitation Act, 1963 — Section 4Provincial Insolvency Act, 1920 — Section 22
High Courts01 May 1919Dismissed
Ajudhia Puri Vs Brij Bhukhan and Others
Allahabad High Court · AIR 1919 All 258 : 51 Ind. Cas. 143
High Courts01 May 1919
Mohammad Husain and Another Vs Emperor
Allahabad High Court · 51 Ind. Cas. 197
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 296, 505(c)
High Courts26 Apr 1919Disposed Of
Jagannath Bhagwan Das Vs Bhargava and Co.
Allahabad High Court · (1919) ILR (All) 602
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Apr 1919
Firm G.S. Bhargava and Co. Vs Firm Jagan Nath Bhagwan Dass
Allahabad High Court · AIR 1919 All 295 : 51 Ind. Cas. 331
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Apr 1919
Malua Vs Emperor
Allahabad High Court · 51 Ind. Cas. 208
Arms Act, 1959 — Section 19
High Courts25 Apr 1919
Tejpal Vs Jhagru and Another
Allahabad High Court · AIR 1919 All 257 : 51 Ind. Cas. 65
Government of India Act, 1915 — Section 101
High Courts23 Apr 1919Disposed Of
Eqbal Khan Vs Emperor
Allahabad High Court · 51 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts23 Apr 1919Dismissed
Ram Khelawan and Another Vs Ram Nares Singh and Others
Allahabad High Court · 51 Ind. Cas. 52
High Courts23 Apr 1919Dismissed
Babu Jagdip Narain Rai alias Bacha Rai and Others Vs Ram Sarup Khan and Others
Allahabad High Court · AIR 1919 All 289 : 51 Ind. Cas. 73
Evidence Act, 1872 — Section 33
High Courts23 Apr 1919Dismissed
Ram Khelawan Kasaundhan and Another Vs Ram Naresh Singh and Others
Allahabad High Court · AIR 1919 All 268 : (1919) ILR (All) 609
High Courts15 Apr 1919Dismissed
Dwarka Singh Vs Rama Nand Upadhya and Others
Allahabad High Court · AIR 1919 All 232 : 51 Ind. Cas. 275
Evidence Act, 1872 — Section 114, 90
High Courts15 Apr 1919Allowed
Mutsaddi Lal Vs Gulab and Others
Allahabad High Court · (1919) ILR (All) 623
High Courts15 Apr 1919Dismissed
Ramanand Upadhia and Others Vs Dwarka Singh and Bachchu Singh and Others
Allahabad High Court · (1919) ILR (All) 592
Evidence Act, 1872 — Section 114, 90