High Courts19 Jun 1919Dismissed
Jamna Pershad Vs Ram Dulare Lal and Kamta Pershad
Allahabad High Court · AIR 1919 All 377 : 52 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 9 of 19
High Courts18 Jun 1919Dismissed
Ganga Dihal Rai Vs Mahabir Prasad Pande and Others
Allahabad High Court · (1920) ILR (All) 7
High Courts18 Jun 1919
Mahabir Prasad Pande and Others Vs Ganga Dehal Rai
Allahabad High Court · AIR 1919 All 72(2) : 52 Ind. Cas. 331
Contract Act, 1872 — Section 65
High Courts17 Jun 1919Allowed
Jai Chand Vs Girwar Singh
Allahabad High Court · AIR 1919 All 403(2) : 52 Ind. Cas. 366
High Courts17 Jun 1919Allowed
Chandra Bhukhan Singh Vs Sujan Kunwar
Allahabad High Court · AIR 1919 All 52 : (1920) ILR (All) 1
High Courts17 Jun 1919Allowed
Kuar Chandra Bhukhan Singh Vs Musammat Rani Sujan Kuar
Allahabad High Court · 52 Ind. Cas. 167
Guardians and Wards Act, 1890 — Section 41(3)
High Courts16 Jun 1919Disposed Of
Ramji Lal and Others Vs Khub Singh
Allahabad High Court · (1919) ILR (All) 666
High Courts16 Jun 1919
Khub Singh Vs Ramji Lal and Others
Allahabad High Court · AIR 1919 All 391 : 52 Ind. Cas. 311
High Courts13 Jun 1919Dismissed
Abdur Rahim Vs Sital Prasad
Allahabad High Court · AIR 1919 All 70 : 54 Ind. Cas. 792
High Courts13 Jun 1919Dismissed
Sukhu Koeri Vs Ram Lotan and Others
Allahabad High Court · AIR 1915 All 252 : 51 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts13 Jun 1919Dismissed
Abdul Rahim Vs Sital Prasad
Allahabad High Court · (1919) ILR (All) 658
High Courts13 Jun 1919
Sukkhu Koeri Vs Ram Lotan Koeri and Others
Allahabad High Court · (1919) ILR (All) 663
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 41 Rule 23
High Courts12 Jun 1919
Sardanand Rai and Others Vs Sohawan Khan and Others
Allahabad High Court · AIR 1919 All 246 : 51 Ind. Cas. 815
High Courts09 Jun 1919Dismissed
Jagdishwar Prasad and Another Vs Sheo Bakhsh Rai and Another
Allahabad High Court · AIR 1919 All 248 : 51 Ind. Cas. 856
Evidence Act, 1872 — Section 92
High Courts06 Jun 1919Disposed Of
Laltu Singh and Others Vs Kunj Bihari Lal
Allahabad High Court · (1919) ILR (All) 566
High Courts06 Jun 1919
Niadar Singh Vs Sabit Khan and Others
Allahabad High Court · AIR 1919 All 222(2) : 51 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts02 Jun 1919
Musammat Rukmina Kuar and Others Vs Sheo Dat Rai and Another
Allahabad High Court · AIR 1919 All 224 : 51 Ind. Cas. 576
High Courts30 May 1919Dismissed
Durga Prasad and Another Vs Shambhu
Allahabad High Court · AIR 1919 All 208 : (1919) ILR (All) 656
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts30 May 1919Dismissed
Garib and Another Vs Emperor
Allahabad High Court · AIR 1919 All 445 : 53 Ind. Cas. 495
Penal Code, 1860 (IPC) — Section 300, 304
High Courts30 May 1919
Durga Prasad and Others Vs Shambhu
Allahabad High Court · 51 Ind. Cas. 539
Civil Procedure Code, 1908 (CPC) — Section 60(f)