High Courts10 Jul 1919Dismissed
Rameshar Singh Vs Madho Lal
Allahabad High Court · (1920) ILR (All) 36
COURT ARCHIVE
Allahabad High Court judgments, 1919
364 judgments · page 8 of 19
High Courts10 Jul 1919
Maharaja Sri Rameshar Singh Sahib Bahadur Vs Raja Munshi Madho Lal
Allahabad High Court · AIR 1919 All 32 : 52 Ind. Cas. 191
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts08 Jul 1919Dismissed
Kadhory and Another Vs Emperor
Allahabad High Court · 52 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts08 Jul 1919Dismissed
Rup Singh Vs Bhabhuti Singh and Others
Allahabad High Court · (1920) ILR (All) 30 : 58 Ind. Cas. 632
High Courts08 Jul 1919Allowed
Mewa Ram Singh Vs Ganga Ram and Others
Allahabad High Court · AIR 1919 All 401 : 52 Ind. Cas. 229
High Courts08 Jul 1919
Kundan Singh Vs Jadon Prasad and Others
Allahabad High Court · AIR 1919 All 80 : 58 Ind. Cas. 552
Transfer of Property Act, 1882 — Section 10
High Courts07 Jul 1919Dismissed
Debi Singh Vs Emperor
Allahabad High Court · AIR 1919 All 851(1) : 52 Ind. Cas. 385
Evidence Act, 1872 — Section 33
High Courts07 Jul 1919Disposed Of
Kadhe Mal Vs Emperor
Allahabad High Court · AIR 1920 All 358 : 52 Ind. Cas. 394
High Courts07 Jul 1919Dismissed
Laltu Vs Emperor
Allahabad High Court · AIR 1919 All 369 : 52 Ind. Cas. 60
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
High Courts03 Jul 1919
Emperor Vs Nurul Hasan
Allahabad High Court · AIR 1919 All 85 : 52 Ind. Cas. 63
High Courts03 Jul 1919Dismissed
Kalidin Vs Emperor
Allahabad High Court · AIR 1919 All 387(2) : 52 Ind. Cas. 61
Penal Code, 1860 (IPC) — Section 23, 24
High Courts02 Jul 1919
Piare Vs Emperor
Allahabad High Court · AIR 1919 All 389 : 52 Ind. Cas. 224
Penal Code, 1860 (IPC) — Section 300, 302
High Courts26 Jun 1919Dismissed
Abdul Aziz Vs Shekhar Chand
Allahabad High Court · AIR 1919 All 76 : (1920) ILR (All) 18 : 52 Ind. Cas. 263
High Courts25 Jun 1919Dismissed
Alla-Ud-Din and Others Vs Emperor
Allahabad High Court · 52 Ind. Cas. 49
Penal Code, 1860 (IPC) — Section 395
High Courts24 Jun 1919Disposed Of
Babu Ram Vs Emperor
Allahabad High Court · 52 Ind. Cas. 418
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 209
High Courts23 Jun 1919Disposed Off
Mannua and Another Vs Emperor
Allahabad High Court · AIR 1919 All 155 : 52 Ind. Cas. 785
United Provinces Municipalities Act, 1916 — Section 298