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Allahabad High Court judgments, 1919

364 judgments · page 7 of 19

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High Courts22 Jul 1919Dismissed

Bansi Vs Ganga Sahai

Allahabad High Court · (1920) ILR (All) 64

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High Courts21 Jul 1919Dismissed

Ram Prasad Singh Vs The Benares Bank Limited

Allahabad High Court · AIR 1919 All 20 : (1920) ILR (All) 98 : 58 Ind. Cas. 600

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High Courts18 Jul 1919Dismissed

Mahabir Prasad and Another Vs Basant Lal and Others

Allahabad High Court · AIR 1919 All 449 : 70 Ind. Cas. 444

Transfer of Property Act, 1882 — Section 83
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High Courts18 Jul 1919Dismissed

Alayar Khan Vs Musammat Bibi Kunwar

Allahabad High Court · 52 Ind. Cas. 632

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High Courts18 Jul 1919Dismissed

Alayar Khan Vs Bibi Kunwar

Allahabad High Court · AIR 1919 All 18 : (1920) ILR (All) 61

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High Courts17 Jul 1919Dismissed

Dalip Narain Singh and Another Vs Parmaoti Bibi and Others

Allahabad High Court · AIR 1920 All 310 : (1920) ILR (All) 58 : 67 Ind. Cas. 931

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High Courts17 Jul 1919Dismissed

Gajadhar Das Vs Ram Sumiran Dube

Allahabad High Court · AIR 1919 All 339 : 52 Ind. Cas. 161

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts17 Jul 1919Dismissed

Raja Rattan Sen Singh Vs Tripathi Ugarnath and Others

Allahabad High Court · 52 Ind. Cas. 690

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High Courts16 Jul 1919Dismissed

Qadam Singh Vs Nathu Singh and Another

Allahabad High Court · AIR 1919 All 211 : 52 Ind. Cas. 362

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts16 Jul 1919Allowed

Emperor Vs Dunyapat and Others

Allahabad High Court · (1920) ILR (All) 53

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High Courts16 Jul 1919Dismissed

Jwala Prasad and Others Vs Shama Charan and Others

Allahabad High Court · AIR 1920 All 353(1) : (1920) ILR (All) 55 : 52 Ind. Cas. 235

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High Courts16 Jul 1919Allowed

Musammat Imam Bandi Vs Puran Prasad and Another

Allahabad High Court · AIR 1919 All 187 : 52 Ind. Cas. 646

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High Courts16 Jul 1919

Dunyapat and Others Vs Emperor

Allahabad High Court · AIR 1919 All 90(2) : 52 Ind. Cas. 790

Penal Code, 1860 (IPC) — Section 378
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High Courts15 Jul 1919Dismissed

Jang Bahadur Rai and Another Vs Raj Kumar Rai and Another

Allahabad High Court · 52 Ind. Cas. 289

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High Courts15 Jul 1919

Durga Prasad Vs Bhajan and Others

Allahabad High Court · AIR 1919 All 6(2) : (1920) ILR (All) 50 : 58 Ind. Cas. 487

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High Courts15 Jul 1919

Jang Bahadur Rai and Another Vs Raj Kumar Rai and Parwati Kunwar

Allahabad High Court · AIR 1919 All 49(1) : (1920) ILR (All) 48

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High Courts14 Jul 1919Disposed Of

Musammat Laddo Begam Vs Jamal-Ud-Din

Allahabad High Court · 52 Ind. Cas. 382

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts14 Jul 1919Disposed Of

Laddo Begam Vs Jamal-ud-Din

Allahabad High Court · (1920) ILR (All) 45

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High Courts11 Jul 1919Dismissed

Gopal Prasad Vs Kashi and Another

Allahabad High Court · (1920) ILR (All) 39

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High Courts11 Jul 1919Dismissed

Gopal Prasad Vs Kashinath and Another

Allahabad High Court · AIR 1920 All 356 : 52 Ind. Cas. 343

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